High Courts22 Jun 1931
Subhag Ahir Vs Emperor
Patna High Court · AIR 1932 Patna 152
Penal Code, 1860 (IPC) — Section 182, 211, 377
COURT ARCHIVE
Patna High Court judgments, 1931
136 judgments · page 4 of 7
High Courts19 Jun 1931
Kamakhya Narain Singh Vs Kiran Chandra Mukerji and Others
Patna High Court · AIR 1932 Patna 195
Transfer of Property Act, 1882 — Section 45
High Courts19 Jun 1931
Kumar Kamakeya Narain Singh Vs Kiran Chandra Mukerji and Others
Patna High Court · 139 Ind. Cas. 143
Transfer of Property Act, 1882 — Section 45
High Courts15 Jun 1931
Ramcharitar Panday and Others Vs Basgit Rai and Others
Patna High Court · AIR 1932 Patna 9
Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 7(c)(4)
High Courts12 Jun 1931
Aghore Dutta and Others Vs Emperor
Patna High Court · AIR 1931 Patna 379
Criminal Procedure Code, 1898 (CrPC) — Section 424, 545Penal Code, 1860 (IPC) — Section 147
High Courts12 Jun 1931
Harihar Prasad Vs Bansi Missir and Others
Patna High Court · AIR 1931 Patna 321 : (1932) 2 CompCas 32
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 30, 25
High Courts09 Jun 1931
Shyam Sunder Koer Vs Rahmatunnissa and Another
Patna High Court · AIR 1932 Patna 3
Civil Procedure Code, 1908 (CPC) — Section 148, 151Limitation Act, 1963 — Section 4
High Courts05 Jun 1931
Ganesh Mahto and Others Vs Shib Charan Mahata and Others
Patna High Court · AIR 1931 Patna 305
High Courts04 Jun 1931
Abdul Muhammad Khan Vs Mahananda Upadhyaya
Patna High Court · (1931) 06 PAT CK 0006
Evidence Act, 1872 — Section 91
High Courts02 Jun 1931
Mukhdeo Singh and Another Vs Harakh Narayan Singh and Others
Patna High Court · AIR 1931 Patna 285
Limitation Act, 1963 — Article 132, 132 Schedule 1, 182
High Courts02 Jun 1931
Sachindra Mohan Ghose Vs Ramjash Agarwalla
Patna High Court · AIR 1932 Patna 97
Registration Act, 1908 — Section 17, 17(2)(vi)
High Courts02 Jun 1931
Ram Bilas Singh and Another Vs Birich Singh and Others
Patna High Court · AIR 1932 Patna 60
High Courts22 May 1931
Prithvi Chand Vs Satya Kinkar Das
Patna High Court · AIR 1932 Patna 168
Civil Procedure Code, 1908 (CPC) — Section 42
High Courts21 May 1931
Deb Lal Singh Deo Vs Nanda Lal Mahata and Another
Patna High Court · 139 Ind. Cas. 579
High Courts21 May 1931
Baijnath Jugelkishore Vs Manindra Chandra Nandi and Another
Patna High Court · AIR 1931 Patna 436
Limitation Act, 1963 — Article 142, 144
High Courts21 May 1931
Sm. Purnima Debya and Another Vs Nand Lal Ojha and Others
Patna High Court · AIR 1932 Patna 105
Chotanagpur Tenancy Act, 1908 — Section 111(1), 83(1)Civil Procedure Code, 1908 (CPC) — Section 11
High Courts21 May 1931
Supan Sahu Vs Tulsi Singh
Patna High Court · AIR 1932 Patna 143
Chota Nagpur Encumbered Estates Act, 1876 — Section 12A, 12A(1)(a), 12A(3)
High Courts20 May 1931
Brijbhusan Pande and Others Vs Ramjanam Kuer
Patna High Court · AIR 1932 Patna 324
Negotiable Instruments Act, 1881 (NI) — Section 118, 20Provincial Small Cause Courts Act, 1887 — Section 25
High Courts20 May 1931
Basant Lal Ramjidas Vs Commissioner of Income Tax
Patna High Court · AIR 1932 Patna 103
Income Tax Act, 1961 — Section 66(2)
High Courts20 May 1931
Khitnarain Sahi and Others Vs Surju Seth and Others
Patna High Court · AIR 1931 Patna 364
Chota Nagpur Encumbered Estates Act, 1876 — Section 12ACivil Procedure Code, 1908 (CPC) — Section 47, 60