High Courts01 Dec 2003Dismissed
Bihar State Road Transport Corporation Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 680
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 5 of 63
High Courts01 Dec 2003Dismissed
Sri Laxmi Prasad and Ajay Kumar Vs Union of India (UOI) and Others Vijay Yadav Vs Dealer Selection Board and Others
Patna High Court · (2003) 3 BLJR 2454 : (2004) 1 CTLJ 298 : (2004) 2 PLJR 418
Constitution of India, 1950 — Article 226
High Courts01 Dec 2003Dismissed
Ganesh Prasad Srivastava Vs Punjab National Bank and Others
Patna High Court · (2004) 1 BLJR 73 : (2004) 1 PLJR 387
High Courts01 Dec 2003Allowed
Chandra Mohan Rai Vs Suraj Narayan Lal and Others
Patna High Court · (2004) 2 PLJR 4
High Courts01 Dec 2003Dismissed
Amarendra Prasad Vs Bihar State Financial Corporation, Patna and Others
Patna High Court · (2004) 4 PLJR 467
High Courts01 Dec 2003Allowed
Nav Bharat Link Chain Manufacturers Pvt. Ltd. and Others Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2459 : (2004) 1 PLJR 487
High Courts01 Dec 2003Allowed
Manoj Kumar Singh, Rabindra Kumar Tiwary and Ajay Shankar Choudhary Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 61
High Courts28 Nov 2003Allowed
Ram Nandan Mandal Vs Bipin Kumar Singh
Patna High Court · (2004) 2 PLJR 165
High Courts28 Nov 2003Dismissed
Gauri Shankar Mahton Vs Yogi Sah @ Satya Narayan Sah and Others
Patna High Court · (2004) 2 PLJR 116
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts28 Nov 2003Allowed
Sri Bimal Kumar Jain Vs Sri Umesh Narayan and Others
Patna High Court · (2004) 2 PLJR 9
High Courts28 Nov 2003Dismissed
Baski Singh Vs State of Bihar
Patna High Court · (2004) 1 BLJR 306 : (2004) 1 PLJR 675
Penal Code, 1860 (IPC) — Section 302
High Courts28 Nov 2003Dismissed
Brahmdeo Pathak Vs Vidya Devi and Others
Patna High Court · (2004) 2 PLJR 104
High Courts28 Nov 2003Dismissed
Dev Anand Vs Bharat Sanchar Nigam Ltd.
Patna High Court · (2003) 3 BLJR 2386 : (2004) 102 FLR 403 : (2004) 1 PLJR 408
Constitution of India, 1950 — Article 14
High Courts28 Nov 2003Dismissed
Shri Shekhar Kumar Sinha Vs Smt. Rashmi Prasad
Patna High Court · (2004) 2 PLJR 164
High Courts25 Nov 2003Dismissed
Md. Arshad and Another Vs State of Bihar
Patna High Court · (2006) 3 PLJR 57
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 172(2)Evidence Act, 1872 — Section 145
High Courts25 Nov 2003Dismissed
Gyanendra Kumar Dubey Vs The Punjab National Bank and Others
Patna High Court · (2003) 11 PAT CK 0100
High Courts25 Nov 2003Dismissed
Ramesh Kumar Singh @ Dipu Singh Vs The State of Bihar and Others
Patna High Court · (2003) 11 PAT CK 0092
High Courts25 Nov 2003
Mahendra Kumar Shrivastava Vs The Bihar Scheduled Castes Co-operative Development Corporation Ltd. and Others
Patna High Court · (2004) 1 PLJR 516
High Courts25 Nov 2003Allowed
Nirmal Kumar Vs State of Bihar and Others
Patna High Court · (2003) 11 PAT CK 0049
High Courts25 Nov 2003Allowed
Shanti Devi Vs Bindhyachal Pd. Choudhary and Others
Patna High Court · (2004) 1 PLJR 763