High Courts20 Nov 2003Allowed
Arun Kumar Singh Vs The State of Bihar and Others
Patna High Court · AIR 2004 Patna 24 : (2004) 2 PLJR 367
Bihar Panchayat Raj Act, 1993 — Section 44(4)General Clauses Act, 1897 — Section 10
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 7 of 63
High Courts19 Nov 2003Dismissed
The State of Bihar and Others Vs Hari Narain Jha and Another
Patna High Court · (2004) 2 PLJR 158
High Courts19 Nov 2003Dismissed
Bihar State Housing Board and Others Vs Sri Amrendra Kumar and Others
Patna High Court · (2004) 2 PLJR 103
High Courts19 Nov 2003Dismissed
Kedar Mahto Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 50 : (2004) 2 PLJR 307
Constitution of India, 1950 — Article 226
High Courts19 Nov 2003Dismissed
Pramod Kumar Sinha Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 52 : (2004) 1 PLJR 490
High Courts19 Nov 2003Dismissed
Braj Kishore Paswan Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 2 : (2004) 2 PLJR 406
High Courts19 Nov 2003Dismissed
The Union of India (UOI) and Another Vs Ram Roop and Another
Patna High Court · (2003) 11 PAT CK 0018
High Courts19 Nov 2003
Nirankar Prasad Singh Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 404
High Courts18 Nov 2003Dismissed
Md. Saleem Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2374 : (2004) 1 PLJR 458
High Courts18 Nov 2003
Paras Nath Gupta Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2452 : (2004) 1 PLJR 484
High Courts18 Nov 2003Allowed
Makhan Prasad Singh Vs Basudeo Singh and Others
Patna High Court · (2004) 1 PLJR 469
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Succession Act, 1925 — Section 213(1)
High Courts18 Nov 2003
Rajeev Sinha Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2453 : (2004) 1 PLJR 515
High Courts18 Nov 2003Dismissed
Sudhir Kumar Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 388
High Courts18 Nov 2003Dismissed
The Union of India (UOI) and Others Vs Gorakh Singh and Another
Patna High Court · (2003) 11 PAT CK 0020
High Courts17 Nov 2003Dismissed
Rajesh Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 117
High Courts17 Nov 2003Allowed
The State of Bihar Vs Ehsan Shah @ Md. Ehasan and PuloShah @ FulioShah @ Md. Fulo Ehsan Shah @ Md. Ehasan and PuloShah @ FulioShah @ Md. Fulo Vs The State of Bihar
Patna High Court · (2004) 1 PLJR 348
Criminal Procedure Code, 1973 (CrPC) — Section 161, 366Penal Code, 1860 (IPC) — Section 201, 302, 364
High Courts17 Nov 2003
Ram Badan Singh Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2451 : (2004) 1 PLJR 483
High Courts17 Nov 2003Dismissed
Shondik Traders Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 266
Bihar and Orissa Excise Act, 1915 — Section 34, 35, 41, 89Bihar and Orissa Excise Rules, 1919 — Rule 45
High Courts17 Nov 2003
Indexport Limited and Another Vs State of Bihar and Others
Patna High Court · (2003) 11 PAT CK 0011
High Courts14 Nov 2003Dismissed
Most Ramshila Devi Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2392 : (2004) 1 PLJR 435