High Courts14 Nov 2003Dismissed
Subhash Roy Choudhary Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2310 : (2004) CriLJ 573 : (2004) 2 DMC 117 : (2004) 1 PLJR 338
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 8 of 63
High Courts14 Nov 2003Dismissed
Sunil Kumar Singh Vs State of Bihar and Others
Patna High Court · (2004) 3 PLJR 24
Bihar Reorganisation Act, 2000 — Section 74
High Courts14 Nov 2003
Rajehdra Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 457
Bihar Motor Vehicles Rules, 1992 — Rule 258
High Courts14 Nov 2003
New India Assurance Company Ltd. and Others Vs Shamim Ahmad and Others
Patna High Court · (2004) 1 PLJR 478
High Courts14 Nov 2003Allowed
Gopal Prasad @ Gopal Sao, Jamuna Sao and Kunti Devi Vs State of Bihar
Patna High Court · (2003) 11 PAT CK 0016
Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 201, 304B, 306, 498A
High Courts13 Nov 2003
Suo Motu action relating to Class of persons who have not Received their Salaries and Others etc. etc. Vs State of Bihar and Others etc. etc.
Patna High Court · (2003) 11 PAT CK 0086
High Courts13 Nov 2003Dismissed
Ranjeet Kumar Tiwary @ Ranjit Kumar Tiwari Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 201
High Courts13 Nov 2003Dismissed
Ram Ashish Rai and Others Vs State of Bihar
Patna High Court · (2006) 3 PLJR 226
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 380
High Courts12 Nov 2003
Ramdeo Prasad Vs State of Bihar and Others
Patna High Court · (2003) 11 PAT CK 0084
High Courts12 Nov 2003Allowed
Prabhat Shekhar Vs Smt. Poonam Kumari
Patna High Court · AIR 2004 Patna 12 : (2003) 3 BLJR 2363 : (2004) 2 PLJR 128
Civil Procedure Code, 1908 (CPC) — Section 107Hindu Marriage Act, 1955 — Section 13
High Courts12 Nov 2003Allowed
Kanhaiya Kumar Singh and Others Vs Bihar School Examination Board and Others
Patna High Court · (2004) 3 PLJR 704
High Courts12 Nov 2003Allowed
Binod Kumar Jha and Others Vs State of Bihar
Patna High Court · (2004) 1 PLJR 393
Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304B, 34
High Courts11 Nov 2003Dismissed
Kamlesh Singh Vs State of Bihar
Patna High Court · (2004) 1 BLJR 528
Penal Code, 1860 (IPC) — Section 411
High Courts11 Nov 2003Dismissed
Adarsh Rice Mill and Others Vs State of Bihar and Others
Patna High Court · (2003) 11 PAT CK 0045
High Courts11 Nov 2003Dismissed
Abdul Hakim and Others Vs The State of Bihar and Another
Patna High Court · (2003) 3 BLJR 2302
Penal Code, 1860 (IPC) — Section 323, 324, 34
High Courts10 Nov 2003Allowed
Shri Shri 108 Ma Kali Mata Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 152
Bihar Tenancy Act, 1885 — Section 48DConstitution of India, 1950 — Article 226
High Courts10 Nov 2003Dismissed
Pappu Rai and Others Vs The State of Bihar and Another
Patna High Court · (2003) 3 BLJR 2359 : (2004) CriLJ 2477 : (2004) 1 PLJR 341
Bihar Pension Rules, 1950 — Rule 43Penal Code, 1860 (IPC) — Section 307
High Courts10 Nov 2003Dismissed
Arvind Kumar Sinha and Others, Ramendra Prasad and Sikandra Prasad Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2458
High Courts10 Nov 2003Dismissed
Nathuni Mahto and Sita Ram Mahto Vs The State of Bihar
Patna High Court · (2003) 11 PAT CK 0036
High Courts10 Nov 2003Dismissed
Sardar Singh Kalra Vs Mahesh Kumar Lohani
Patna High Court · (2004) 1 PLJR 791
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 14(4), 14(8)