High Courts03 Nov 2003
The Oriental Insurance Company Ltd. Vs Kameshwar Shah and Others
Patna High Court · (2003) 11 PAT CK 0074
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 10 of 63
High Courts03 Nov 2003
Oriental Insurance Company Ltd. Vs Komeshwar Shah and Others
Patna High Court · (2003) 11 PAT CK 0071
High Courts03 Nov 2003Allowed
Jai Kishore Das and Another Vs The State of Bihar and Others
Patna High Court · (2003) 11 PAT CK 0067
High Courts03 Nov 2003Dismissed
Manibhushan Kumar Rao and Others Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2226 : (2005) 3 PLJR 355
High Courts03 Nov 2003Allowed
Bihar State Electricity Board and Others Vs Ram Chandra Prasad
Patna High Court · (2004) 1 PLJR 149
Bihar Reorganisation Act, 2000 — Section 3, 62, 62(3), 62(4)
High Courts03 Nov 2003Allowed
Bihar State Electricity Board and Others Vs Ajay Kumar and Another
Patna High Court · (2003) 11 PAT CK 0008
High Courts03 Nov 2003Dismissed
Ram Bhajan Yadav Vs State of Bihar
Patna High Court · (2004) 4 PLJR 1
Penal Code, 1860 (IPC) — Section 395, 397
High Courts02 Nov 2003Allowed
Most. Noor Jahan Vs Sri. Arbind Pal Singh and Others
Patna High Court · (2003) 11 PAT CK 0033
High Courts29 Oct 2003Allowed
Mahanth Brij Narain Das Vs The State of Bihar and Others
Patna High Court · (2003) 10 PAT CK 0043
Constitution of India, 1950 — Article 14, 16(1), 311(2)
High Courts29 Oct 2003Allowed
Ashok Kumar Gupta Vs State of Bihar
Patna High Court · (2003) CriminalCC 508
Penal Code, 1860 (IPC) — Section 34
High Courts29 Oct 2003Dismissed
Suresh Singh and Others Vs State of Bihar
Patna High Court · (2004) 1 BLJR 301 : (2004) 2 PLJR 153
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts29 Oct 2003Dismissed
Jaikant Rai Vs Ganeshi Rai @ Ganesh Rai and Others
Patna High Court · (2003) 3 BLJR 2368 : (2004) 1 PLJR 743
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
High Courts29 Oct 2003Allowed
State of Bihar Vs Ashok Kumar Gupta Ashok Kumar Gupta Vs State of Bihar
Patna High Court · (2003) 3 BLJR 2263 : (2004) 1 PLJR 62 : (2004) 1 PLJR 345
Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 302, 323, 341
High Courts29 Oct 2003Allowed
Mahanth Brij Narain Das Vs State of Bihar and Others
Patna High Court · (2003) 10 PAT CK 0020
High Courts28 Oct 2003Allowed
Birja Das Vs State of Bihar
Patna High Court · (2003) 3 BLJR 2249
Penal Code, 1860 (IPC) — Section 302
High Courts28 Oct 2003Dismissed
Mostt Saniharo Kuer (Since deceased) Vs Sri Munilal Singh and Others
Patna High Court · (2003) 3 BLJR 2362 : (2004) 1 PLJR 692
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts28 Oct 2003Dismissed
Bihar Plywood Manufacturers Association and Others Vs The State of Bihar and Others
Patna High Court · (2003) 10 PAT CK 0021
High Courts28 Oct 2003Dismissed
Anjay Khatik @ Ajay Bihari Vs The State of Bihar and Others
Patna High Court · (2003) 10 PAT CK 0014
High Courts28 Oct 2003
Parwavi Devi Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2142 : (2005) 3 PLJR 329 : (2004) 2 PLJR 110
High Courts28 Oct 2003Dismissed
Upasi Sada Vs State of Bihar
Patna High Court · (2006) 3 PLJR 172
Penal Code, 1860 (IPC) — Section 376