High Courts14 Oct 2003Allowed
Grand Prix Arms Stores Vs The State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2301 : (2004) 1 PLJR 421
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 12 of 63
High Courts14 Oct 2003Dismissed
Guddu Singh Vs State of Bihar
Patna High Court · (2003) 10 PAT CK 0023
High Courts14 Oct 2003Dismissed
Md. Amanullah Vs State of Bihar and Others
Patna High Court · (2003) 10 PAT CK 0019
High Courts14 Oct 2003Dismissed
Raja Ram Yadav Vs State of Bihar
Patna High Court · (2003) CriminalCC 493
Penal Code, 1860 (IPC) — Section 376, 379
High Courts13 Oct 2003Allowed
Manju Devi @ Manju Singh and Others Vs State of Bihar and Others
Patna High Court · (2003) 10 PAT CK 0027
High Courts13 Oct 2003Dismissed
Nirankar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 626
High Courts01 Oct 2003
Binod Singh Vs State of Bihar
Patna High Court · (2003) 10 PAT CK 0044
Penal Code, 1860 (IPC) — Section 34, 379, 411
High Courts30 Sept 2003Dismissed
Shyam Bihari Shukla Vs The State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0049
High Courts30 Sept 2003Dismissed
Sri Bhagwan Yadav @ Sri Bhagwan Singh Yadav and Laxman Yadav @ Laxan Singh Yadav Vs State of Bihar State of Bihar Vs Sri Bhagwan Yadav and Laxman Yadav
Patna High Court · (2003) 09 PAT CK 0044
High Courts29 Sept 2003Dismissed
Kushum Lal Mehta Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 114
High Courts29 Sept 2003Allowed
The State of Bihar Vs Gopalji Rai @ Gopali Rai, Bijli Rai and Manoj Rai Gopalji Rai @ Gopali Rai, Bijli Rai and Manoj Rai Vs The State of Bihar
Patna High Court · (2004) 1 PLJR 253
Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Sept 2003Dismissed
Jaleshwar Sahani Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 18
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts29 Sept 2003Allowed
Usha Devi and Others Vs Brijesh Kumar Singh and Others
Patna High Court · (2004) 4 PLJR 216
High Courts29 Sept 2003Allowed
Rang Bahadur Singh Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 161
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 32
High Courts26 Sept 2003
Sudhir Yadav and Others Vs The State of Bihar
Patna High Court · (2006) 3 PLJR 70
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts26 Sept 2003Dismissed
Ranjit Kumar Tiwari Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 206
Land Acquisition Act, 1894 — Section 16, 4
High Courts26 Sept 2003Allowed
Bhola Sharma and Others Vs State of Bihar and Others
Patna High Court · AIR 2004 Patna 120 : (2004) 1 PLJR 211
Bihar Tenancy Act, 1885 — Section 48D, 48E