High Courts28 Oct 2003Dismissed
Mostt. Sanjharo Kuer (since deceased) Vs Sri Munilal Singh and Others
Patna High Court · (2003) 3 BLJR 2362 : (2004) 1 PLJR 692
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 11 of 63
High Courts28 Oct 2003
Parwati Devi Vs The State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2142 : (2005) 3 PLJR 329 : (2004) 2 PLJR 110
High Courts24 Oct 2003Dismissed
Ranjeet Singh @ Ranjeet Kumar Singh and Another Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2186 : (2004) 1 PLJR 153
Bihar Panchayat Raj Act, 1993 — Section 68(4), 68(5)
High Courts23 Oct 2003Allowed
Ravi Kumar Verma Vs The Bihar State Electricity Board and Others
Patna High Court · (2003) 10 PAT CK 0025
High Courts23 Oct 2003
Deo Krishna Paswan Vs The State of Bihar and Others
Patna High Court · (2003) 10 PAT CK 0003
High Courts22 Oct 2003Dismissed
Shailendra Kumar Singh and Another Vs The State of Bihar and Others
Patna High Court · (2003) 10 PAT CK 0010
High Courts21 Oct 2003Dismissed
Md. Ashfaque Alam Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 88
High Courts21 Oct 2003Allowed
Malsu Sada Vs State of Bihar
Patna High Court · (2004) 1 PLJR 519
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 25, 26Penal Code, 1860 (IPC) — Section 302
High Courts21 Oct 2003Dismissed
Dusyant Kumar Nayak Vs The State of Bihar and Another
Patna High Court · (2004) 1 PLJR 29
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468
High Courts21 Oct 2003
Mamta Kumari and Another Vs The State of Bihar and Others
Patna High Court · (2003) 10 PAT CK 0016
High Courts21 Oct 2003Dismissed
Sheo Dani Patel Vs State of Bihar and Others
Patna High Court · (2003) 10 PAT CK 0013
High Courts21 Oct 2003Dismissed
Ranjan Kumar and Another Vs The Bihar State Agricultural Marketing Board and Others
Patna High Court · (2004) 1 PLJR 368
Bihar Agricultural Produce Markets Act, 1960 — Section 27Bihar Agricultural Produce Markets Rules, 1975 — Rule 82, 82(2)Constitution of India, 1950 — Article 19, 19(1)
High Courts17 Oct 2003Dismissed
Karu Gope and Others Vs State of Bihar
Patna High Court · (2006) 3 PLJR 243
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 302, 304
High Courts17 Oct 2003Dismissed
Moti Malsikar Vs State of Bihar
Patna High Court · (2003) 10 PAT CK 0040
High Courts17 Oct 2003
Amardeep Pictures Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 220
Bihar Cinemas (Regulation) Act, 1954 — Section 9, 9(2)Bihar Cinemas (Regulation) Rules, 1974 — Rule 27, 27(1)Constitution of India, 1950 — Article 19(1)
High Courts16 Oct 2003Dismissed
Hiralal Chauhan Vs State of Bihar and Others
Patna High Court · (2003) 10 PAT CK 0033
High Courts15 Oct 2003
Ghughalee Ram @ Ghughulee Ram Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 245
High Courts15 Oct 2003
Lalan Ravidas Vs State of Bihar
Patna High Court · (2003) 3 BLJR 2357 : (2004) 1 PLJR 68
Penal Code, 1860 (IPC) — Section 396, 412
High Courts15 Oct 2003Allowed
Abdul Halim Vs State of Bihar and Others
Patna High Court · (2003) 10 PAT CK 0012
High Courts15 Oct 2003
Shov Nath Ram @ and Sov Nath Ram Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 769