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Patna High Court judgments, 2003

1,250 judgments · page 13 of 63

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High Courts26 Sept 2003Dismissed

Awadhesh Kumar Upadhyay Vs The State of Bihar and Others

Patna High Court · (2004) 1 PLJR 194

Bihar Intermediate Education Council Act, 1992 — Section 21, 21(6), 22(5), 24, 25Bihar Intermediate Education Council Rules — Rule 3Constitution of India, 1950 — Article 320
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High Courts26 Sept 2003Dismissed

Charchit Anand and Others Vs The State of Bihar and Others

Patna High Court · (2004) 1 PLJR 191

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High Courts26 Sept 2003Dismissed

Dinesh Kumar Singh Vs The Union of India (UOI) and Others

Patna High Court · (2004) 1 PLJR 164

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High Courts26 Sept 2003Dismissed

Janak Singh Vs Ram Das Rai and Others

Patna High Court · (2003) 09 PAT CK 0090

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High Courts26 Sept 2003Dismissed

Ranjeet Singh @ Ranjeet Kumar Singh and Another Vs State of Bihar and Others

Patna High Court · (2003) 3 BLJR 2143 : (2004) 1 PLJR 246

Bihar Panchayat Raj Act, 1993 — Section 68(4), 68(5)
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High Courts26 Sept 2003Dismissed

Bhagwati Sharan Jha Vs Bihar State Agri. Mkt. Board and Others

Patna High Court · (2004) 1 PLJR 177

Bihar Agricultural Produce Markets Act, 1960 — Section 33ABihar Agricultural Produce Markets Rules, 1975 — Rule 64
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High Courts26 Sept 2003Dismissed

Tuntun Singh @ Sunil Singh Vs The State of Bihar and Others

Patna High Court · (2004) 1 PLJR 324

Bihar Control of Crimes Act, 1981 — Section 12, 12(2), 12(3), 21, 22
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High Courts26 Sept 2003

Shri Nath Pathak Vs Shiva Nand Tiwary

Patna High Court · (2005) 3 PLJR 403

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High Courts26 Sept 2003Dismissed

Vishal Kumar Vs The State of Bihar and Others

Patna High Court · (2004) 2 PLJR 453

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High Courts25 Sept 2003

United India Insurance Co. Ltd. and Senior Divisional Manager, M.K. Sinha Vs Shanti Devi and Others

Patna High Court · (2003) 09 PAT CK 0120

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High Courts25 Sept 2003Allowed

Md. Sarfraj Vs State of Bihar

Patna High Court · (2003) 09 PAT CK 0117

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High Courts25 Sept 2003

Madhu Kumar @ Madhu Kumar Sinha Vs The State of Bihar and Others

Patna High Court · (2004) 1 PLJR 3

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High Courts25 Sept 2003Allowed

Beena Giri Vs Pankaj Kumar

Patna High Court · (2004) 1 PLJR 416

Hindu Marriage Act, 1955 — Section 13B
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High Courts25 Sept 2003Allowed

Rajendra Prasad and Others Vs State of Bihar

Patna High Court · (2003) 09 PAT CK 0069

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High Courts25 Sept 2003Allowed

Geena Mandal and Dina Mandal Vs The State of Bihar The State of Bihar Vs Durga Mandal

Patna High Court · (2003) 09 PAT CK 0068

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High Courts25 Sept 2003Dismissed

Ashok Kumar Jha Vs The State of Bihar and Others

Patna High Court · (2004) 1 PLJR 732

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High Courts25 Sept 2003Allowed

Awadnesh Kumar Mishra and Others Vs Sona Devi and Others

Patna High Court · (2003) 4 PLJR 810

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
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High Courts24 Sept 2003

Naresh Kumar Singh Vs The State of Bihar and Another

Patna High Court · (2003) 09 PAT CK 0132

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High Courts24 Sept 2003Allowed

Md. Safique Vs The Bihar State Electricity Board and Others

Patna High Court · (2004) 1 PLJR 1

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High Courts24 Sept 2003

Parle Biscuits (P) Ltd. Vs The State of Bihar and Others

Patna High Court · (2003) 3 BLJR 2064 : (2004) 1 PLJR 572 : (2004) 138 STC 423

Bihar Finance (Amendment) Act, 1985 — Section 13, 13(1)
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