High Courts24 Sept 2003Dismissed
Shri Ram Krishna Cold Storage and Ice Factory Private Ltd. Vs The State Bank of India and Others
Patna High Court · (2004) 1 PLJR 32
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 14 of 63
High Courts24 Sept 2003Dismissed
Chandraket Singh Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 28
High Courts23 Sept 2003Dismissed
Dayal Ashok Sinha Vs Bharat Wagon and Engineering Company Ltd. and Others
Patna High Court · (2003) 09 PAT CK 0093
High Courts23 Sept 2003Allowed
Balram Singh Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 179
High Courts23 Sept 2003Dismissed
Jitendra Singh Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 35
Arms Act, 1959 — Section 35Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 354
High Courts23 Sept 2003Allowed
Rupesh Kumar @ Rukesh Kumar and Another Vs The State of Bihar
Patna High Court · (2004) 3 PLJR 23
Penal Code, 1860 (IPC) — Section 307, 395
High Courts23 Sept 2003Allowed
Junaid Alam Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 262
High Courts22 Sept 2003Dismissed
Prabhu Nath Sah @ Prabhu Nath Prasad and Others Vs Siya Ram Sah and Another
Patna High Court · (2003) 3 BLJR 2104 : (2004) 2 PLJR 129
Civil Procedure Code, 1908 (CPC) — Section 100(6), 103Specific Relief Act, 1963 — Section 16
High Courts22 Sept 2003Allowed
Saroj Kumari Vs The State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0064
High Courts22 Sept 2003Dismissed
Bindeshwari Prasad Vs The State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0015
High Courts19 Sept 2003Dismissed
The State of Bihar and Another Vs Sidheshwar Chaudhary
Patna High Court · (2004) 1 PLJR 34
Bihar Service Code, 1952 — Rule 103
High Courts19 Sept 2003Allowed
Rani Devi @ Sangita Devi and Others Vs Brijesh Kumar Singh and Others
Patna High Court · (2004) 2 PLJR 108
High Courts19 Sept 2003Dismissed
State of Bihar and Others Vs Awadh Kishore and Others Vinay Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0096
High Courts19 Sept 2003Allowed
Udai Shankar Singh and Others Vs Sulo Singh and Others
Patna High Court · (2004) 1 PLJR 167
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 77
High Courts19 Sept 2003
Dr. Kashi Nath and Others Vs State of Bihar and Others etc. etc.
Patna High Court · (2004) 4 PLJR 497
High Courts19 Sept 2003Allowed
Sadhu Singh Vs The Bihar State Elec. Board and Others
Patna High Court · (2004) 1 PLJR 265
High Courts19 Sept 2003Allowed
Noor Mohammad and Others Vs The State of Bihar
Patna High Court · (2006) 2 PLJR 561
Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 325
High Courts18 Sept 2003Allowed
Shanti Devi Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 24
High Courts18 Sept 2003
Sri. Dipak Kumar Thakur Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 42
High Courts18 Sept 2003Allowed
Vijay Chandra Thakur Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 192