High Courts12 Sept 2003Allowed
Ram Sumer Ahair Vs The Union of India (UOI) and Others
Patna High Court · (2003) 09 PAT CK 0111
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 16 of 63
High Courts12 Sept 2003Dismissed
Sergeant Jha A.K. 659869-B, FLT. Engr. Vs Union of India (UOI) and Others
Patna High Court · (2003) 09 PAT CK 0109
High Courts12 Sept 2003Allowed
Ram Chandra Sao and Others Vs Bal Kishun Sao and Others
Patna High Court · (2003) 4 PLJR 690
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 9
High Courts12 Sept 2003
Md. Aslam Khan and Others Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 51
High Courts12 Sept 2003Allowed
Rajiv Kumar Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 36
Evidence Act, 1872 — Section 108
High Courts12 Sept 2003
Haridwar Pandey Vs The State of Bihar
Patna High Court · (2003) 09 PAT CK 0057
High Courts12 Sept 2003Allowed
Ganga Bind, Ram Ratan Bind, Ramanand Bind and Vishwanath Bind Vs The State of Bihar
Patna High Court · (2003) 4 PLJR 826
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Sept 2003
The Union of India and Others Vs Bithal Paswan and Another
Patna High Court · (2004) 1 PLJR 38
High Courts11 Sept 2003Dismissed
Ajay Kumar Prasad Vs Bihar State Electricity Board and Others
Patna High Court · (2004) 1 PLJR 203
Penal Code, 1860 (IPC) — Section 200
High Courts11 Sept 2003Dismissed
Dina Nath Prasad Vs The State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0086
High Courts11 Sept 2003
Godrej Saralee Ltd. Vs State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0084
High Courts11 Sept 2003
Patna Nagar Nigam Sewa of Nibrit Karamchari Sangh Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 102
High Courts11 Sept 2003Dismissed
KL Hi-Tech Secure Print Limited Vs The Bihar State Staff Selection Commission and Others
Patna High Court · (2003) 09 PAT CK 0032
High Courts11 Sept 2003Dismissed
Ram Pravesh Ram Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 88
High Courts11 Sept 2003Dismissed
The Union of India (UOI) and Others Vs Bithal Paswan and Another
Patna High Court · (2004) 1 PLJR 38
High Courts10 Sept 2003Allowed
Gajendra Ojha @ Gajendra Nath Ojha and Others Vs State of Bihar and Another
Patna High Court · (2003) 09 PAT CK 0143
High Courts10 Sept 2003Allowed
Bihar Police Men''s Association and Another Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 133
Constitution of India, 1950 — Article 166, 309Police Act, 1861 — Section 12, 46, 46(3), 7Police Regulations — Regulation 663
High Courts10 Sept 2003Dismissed
Daroga Singh Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 208
High Courts10 Sept 2003Dismissed
Commissioner of Income Tax and Another Vs Smt. Lily Tobias
Patna High Court · (2005) 193 CTR 422 : (2004) 266 ITR 401 : (2005) 143 TAXMAN 29
Income Tax Act, 1961 — Section 158BC
High Courts10 Sept 2003Allowed
Sarwar Alam Vs Jawahar Turha and Others
Patna High Court · (2003) 3 BLJR 1954 : (2004) 1 PLJR 410
Administration of Evacuee Property Act, 1950 — Section 28, 46