High Courts18 Sept 2003
Braj Kishore Singh Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 22
Constitution of India, 1950 — Article 243G
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 15 of 63
High Courts18 Sept 2003Allowed
Natheshwar Jha Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 5
High Courts17 Sept 2003Allowed
Renu Kumari and Others Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2076 : (2004) 1 PLJR 20
Bihar State Nationalised Primary School Teachers (Transfer and Disciplinary Action) Rules, 1994 — Rule 7
High Courts17 Sept 2003Dismissed
The State of Bihar and Others Vs Ram Lochan Tiwary and Another
Patna High Court · (2004) 1 PLJR 189
Constitution of India, 1950 — Article 226
High Courts17 Sept 2003
Naresh Kumar Goel @ Naresh Goel Vs The Union of India (UOI) and Others
Patna High Court · (2003) 09 PAT CK 0067
High Courts17 Sept 2003
Heera Lal Yadav Vs State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0042
High Courts16 Sept 2003Allowed
Girija Devi and Others Vs Kamla Kant Singh and Others
Patna High Court · (2004) 1 PLJR 788
Motor Vehicles Act, 1988 — Section 166, 171
High Courts16 Sept 2003Allowed
Deo Krishna Mishra Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 12
Bihar Pension Rules, 1950 — Rule 101
High Courts16 Sept 2003Dismissed
Dr. Chiranjeev Khandelwal Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 21
High Courts16 Sept 2003Allowed
Dr. (Smt.) Shahida Hasan Vs The State of Bihar and Others
Patna High Court · (2003) 09 PAT CK 0066
High Courts16 Sept 2003
Rangila Choudhary Vs The State of Bihar
Patna High Court · (2003) 3 BLJR 2365 : (2004) 1 PLJR 86
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366A, 376
High Courts16 Sept 2003Dismissed
Chandar Yadav Vs State of Bihar
Patna High Court · (2006) 3 PLJR 250
Penal Code, 1860 (IPC) — Section 307
High Courts15 Sept 2003Allowed
Oriental Insurance Co. Ltd. Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 236
Constitution of India, 1950 — Article 226, 227
High Courts15 Sept 2003Allowed
Hiranand Stone Works Vs State of Bihar and Others
Patna High Court · (2004) 1 PLJR 25
Environment (Protection) Rules, 1986 — Rule 14Water (Prevention and Control of Pollution) Act, 1974 — Section 21, 25
High Courts15 Sept 2003Dismissed
Mundrika Singh Yadav Vs Shiv Bachan Yadav and Others
Patna High Court · (2003) 09 PAT CK 0134
High Courts15 Sept 2003Allowed
Mahesh Choubey and Others Vs State of Bihar and Others
Patna High Court · (2003) 3 BLJR 2002 : (2004) 1 PLJR 159
High Courts15 Sept 2003Allowed
Fulo Mandal @ Rajiv Mandal Vs The State of Bihar
Patna High Court · (2004) 1 PLJR 460
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 323, 376
High Courts15 Sept 2003Allowed
Raju Vishwakarma Vs Union of India (UOI) and Others
Patna High Court · (2004) 2 PLJR 392
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 33
High Courts15 Sept 2003
Smt. Nawlakha Devi and Another Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 184
High Courts12 Sept 2003Dismissed
The State of Bihar and Others Vs Sudhanshu Shekhar Mullick
Patna High Court · (2004) 1 PLJR 207