High Courts25 Nov 2003
Deepak Mahto @ Deep Narain Singh and Others Vs The State of Bihar
Patna High Court · (2003) 11 PAT CK 0030
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 6 of 63
High Courts25 Nov 2003Dismissed
Saket Housing Ltd. Vs The Patna Regional Development Authority and Another
Patna High Court · (2004) 1 BLJR 9 : (2003) 4 PLJR 832
Bihar Regional Development Authorities Act, 1981 — Section 37(5), 54(2)
High Courts25 Nov 2003Dismissed
Vijay Kumar Sharma Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 686
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts24 Nov 2003Allowed
Rajasthan Trading Agency Vs Sri Bilat Jha and Others
Patna High Court · (2004) 2 PLJR 390
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4
High Courts24 Nov 2003
Mamta Kumari Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 113
Constitution of India, 1950 — Article 39
High Courts24 Nov 2003Allowed
Sk. Basir Vs State of Bihar
Patna High Court · (2004) 1 BLJR 312
Penal Code, 1860 (IPC) — Section 201, 304B
High Courts24 Nov 2003Dismissed
Bihari Mahto @ Kubra Vs State of Bihar
Patna High Court · (2004) 2 PLJR 596
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts24 Nov 2003Allowed
Mariyam Khatoon and Others Vs Sate of Bihar
Patna High Court · (2004) 1 PLJR 646
Penal Code, 1860 (IPC) — Section 201, 304B
High Courts24 Nov 2003Dismissed
Birendra Kumar Vs Union of India (UOI)
Patna High Court · (2005) 2 BC 160 : (2004) 2 PLJR 180
High Courts24 Nov 2003Dismissed
Saudagar Prasad Yadav Vs Mukesh Yadav and Another
Patna High Court · (2003) 11 PAT CK 0032
High Courts24 Nov 2003Dismissed
Chand Miyan Vs The State of Bihar and Others
Patna High Court · (2003) 11 PAT CK 0026
High Courts21 Nov 2003Dismissed
Ram Naresh Singh Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 35 : (2004) 1 PLJR 481
High Courts21 Nov 2003
Mostt. Roopkali Kuer Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 485
Bihar Financial Rules — Rule 281, 282, 283
High Courts21 Nov 2003Dismissed
Charitra Paswan Vs State of Bihar and Others
Patna High Court · (2003) 11 PAT CK 0063
High Courts21 Nov 2003Dismissed
Yogendra Singh Vs State of Bihar and Others
Patna High Court · (2004) 1 BLJR 53 : (2004) 2 PLJR 135
High Courts21 Nov 2003
Ajay Kumar Vs Union of India (UOI) and Another
Patna High Court · (2004) 2 PLJR 238
High Courts21 Nov 2003Allowed
Mehdi Mirza Vs Bihar State Electricity Board and Others
Patna High Court · (2005) 3 PLJR 325
High Courts21 Nov 2003
Bihar Vyavsayik Sangharsha Morcha and Another Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 148
Constitution of India, 1950 — Article 51A
High Courts20 Nov 2003Allowed
Ram Ratan Singh Vs The Patna Municipal Corporation and Others
Patna High Court · (2005) 3 PLJR 327
High Courts20 Nov 2003Allowed
Ajay Kumar Vs State of Bihar and Others
Patna High Court · (2004) 2 PLJR 105