High Courts11 Dec 2003Dismissed
Kumar Bishwanath Vs The State of Bihar and Others
Patna High Court · (2004) 3 PLJR 85
Evidence Act, 1872 — Section 44
COURT ARCHIVE
Patna High Court judgments, 2003
1,250 judgments · page 3 of 63
High Courts10 Dec 2003Dismissed
Mohammad Mahmud Alam and Others Vs The State of Bihar and Others
Patna High Court · (2004) 2 PLJR 115
Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 25
High Courts10 Dec 2003Dismissed
Govind Saran Karan Vs Union of India (UOI) and Others
Patna High Court · (2004) 1 PLJR 543
High Courts10 Dec 2003Dismissed
The Senior Regional Manager Food Corporation of India Vs Raghubir Prasad and Others
Patna High Court · (2004) 1 PLJR 688
High Courts10 Dec 2003Dismissed
Sri. Bishundeo Mandal and Others Vs The State of Bihar and Others
Patna High Court · (2003) 12 PAT CK 0001
High Courts09 Dec 2003Dismissed
Bibhash Chandra Pathak Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 684
High Courts09 Dec 2003Dismissed
Raj Kishore Shah Vs State of Bihar
Patna High Court · (2004) 1 BLJR 770 : (2004) 3 PLJR 80
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A
High Courts09 Dec 2003Dismissed
Sidh Nath Thakur Vs Bihar State Electricity Board and Others Bihar State Electricity Board and Others Vs Sidh Nath Thakur
Patna High Court · (2004) 1 PLJR 532
High Courts05 Dec 2003Dismissed
Suresh Mandal Vs State of Bihar and Others
Patna High Court · (2003) 12 PAT CK 0048
High Courts05 Dec 2003Allowed
Uday Shankar Varma Vs State Bank of India and Others
Patna High Court · (2003) 12 PAT CK 0045
High Courts05 Dec 2003Dismissed
Harideo Prasad Vs The High Court of Judicature at Patna and Another
Patna High Court · (2003) 12 PAT CK 0030
High Courts05 Dec 2003Allowed
Rama Devi and Another Vs State of Bihar and Another
Patna High Court · (2003) 12 PAT CK 0019
High Courts05 Dec 2003Allowed
Ajit Kumar Upadhyay Vs The Union of India and Others
Patna High Court · (2004) 4 PLJR 436
High Courts05 Dec 2003
Mahendra Sharma Vs State of Bihar and Others
Patna High Court · (2003) 12 PAT CK 0008
Penal Code, 1860 (IPC) — Section 340
High Courts04 Dec 2003Dismissed
Kamal Ram Vs State of Bihar
Patna High Court · (2004) 1 BLJR 45
Penal Code, 1860 (IPC) — Section 302
High Courts04 Dec 2003Allowed
Aman Lime Works and Another Vs The State of Bihar and Others
Patna High Court · AIR 2004 Patna 15 : (2003) 3 BLJR 2461 : (2004) 2 PLJR 626
High Courts04 Dec 2003
Chandrika Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 544
Bihar Panchayat Raj Act, 1947 — Section 3Constitution of India, 1950 — Article 243, 243P, 243ZD
High Courts04 Dec 2003Allowed
Birmani Pandey @ Birmani Saranacharya Vs Sri. Sri. 1008 Swami Dharanidharacharya and Others
Patna High Court · (2003) 12 PAT CK 0035
High Courts04 Dec 2003Dismissed
Maxi Taxi Bus Sangathan Vs The State of Bihar and Others
Patna High Court · (2004) 1 PLJR 466
High Courts04 Dec 2003Allowed
Prem Chand Pandey Vs The Chairman, Bihar State Road Transport Corp. and Others
Patna High Court · (2004) 2 PLJR 772
Industrial Disputes Act, 1947 — Section 25F, 33C(2)