High Courts16 Feb 1929
Jai Narayan Munder and Others Vs Kuleswar Singh
Patna High Court · AIR 1929 Patna 233
COURT ARCHIVE
Patna High Court judgments, 1929
335 judgments · page 14 of 17
High Courts16 Feb 1929
Mahanth Lachman Das and Others Vs Ramohhabila Missir and Another
Patna High Court · AIR 1929 Patna 415 : 115 Ind. Cas. 680a
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts15 Feb 1929
Indrasan Pande and Others Vs Kabutra Kuer and Others
Patna High Court · AIR 1929 Patna 237 : 119 Ind. Cas. 556
Bengal Tenancy Act, 1885 — Section 65Bihar and Orissa Public Demands Recovery Act, 1914 — Section 26
High Courts13 Feb 1929
Bhan Prasad Choudhury and Others Vs Bhirgu Nath Choudhury and Others
Patna High Court · AIR 1929 Patna 323 : 116 Ind. Cas. 543
High Courts13 Feb 1929
Fuleshwar Singh and Others Vs Ambica Prasad Singh and Others
Patna High Court · AIR 1929 Patna 220 : 119 Ind. Cas. 545
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts13 Feb 1929
Kailash Kinkar Narain Singh and Others Vs Dasrath Singh and Others
Patna High Court · AIR 1929 Patna 232 : 119 Ind. Cas. 883
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts12 Feb 1929
Parbha Narayan Singh Vs Ramadhar Pande and Others
Patna High Court · AIR 1929 Patna 236
Bengal Tenancy Act, 1885 — Section 167, 87
High Courts12 Feb 1929
Deo Lal Jha Vs Bindeshwari Narayan Singh and Another
Patna High Court · AIR 1929 Patna 440 : 120 Ind. Cas. 776
Bengal Tenancy Act, 1885 — Section 12, 148A
High Courts12 Feb 1929
In Re: S. Mukhtar
Patna High Court · 116 Ind. Cas. 762
Penal Code, 1860 (IPC) — Section 408
High Courts11 Feb 1929
Babu Lal Vs Parem Kumari
Patna High Court · AIR 1929 Patna 228
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Limitation Act, 1963 — Section 18
High Courts11 Feb 1929
Jagannath Misra Vs Emperor
Patna High Court · AIR 1929 Patna 429
Penal Code, 1860 (IPC) — Section 23, 24, 379
High Courts11 Feb 1929
Bhawani Dai Vs Jitendra Nath Chatterji and Others
Patna High Court · AIR 1929 Patna 400 : 123 Ind. Cas. 798
High Courts08 Feb 1929
Radhe Das Vs Jairam Mahto and Others
Patna High Court · AIR 1929 Patna 714 : 123 Ind. Cas. 73
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts08 Feb 1929
Rameshwar Singh Bahadur Vs Secy. of State
Patna High Court · AIR 1929 Patna 733
Land Acquisition Act, 1894 — Section 6
High Courts06 Feb 1929
Lalchand Thakur and Others Vs Sheogobind Thakur
Patna High Court · AIR 1929 Patna 741
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts05 Feb 1929
(Babui) Shamsunder Kuer Vs Ramkhelawan Sah and Others
Patna High Court · AIR 1929 Patna 739
Evidence Act, 1872 — Section 13, 40, 43
High Courts05 Feb 1929
Jagannath Marwari Vs Kalidas Raha
Patna High Court · AIR 1929 Patna 245 : 120 Ind. Cas. 626
Evidence Act, 1872 — Section 31Limitation Act, 1963 — Section 18, 24, 25, 3, 4Transfer of Property Act, 1882 — Section 6(e)
High Courts05 Feb 1929
Ram Balak Singh and Another Vs Ambika Singh
Patna High Court · AIR 1929 Patna 365
Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts04 Feb 1929
Gurdial Singh Vs Bhola Halwai
Patna High Court · 120 Ind. Cas. 753
Penal Code, 1860 (IPC) — Section 323, 342, 360