High Courts16 Apr 1929
Fakir Mohammad Vs Sakina and Another
Patna High Court · AIR 1929 Patna 372
Bengal Tenancy Act, 1885 — Section 18, 48
COURT ARCHIVE
Patna High Court judgments, 1929
335 judgments · page 12 of 17
High Courts12 Apr 1929
Judagi Mallah Vs Emperor
Patna High Court · AIR 1930 Patna 168
Penal Code, 1860 (IPC) — Section 300(4), 86
High Courts10 Apr 1929
Sohan Mundari and Others Vs Emperor
Patna High Court · AIR 1929 Patna 520
Penal Code, 1860 (IPC) — Section 424
High Courts08 Apr 1929
Deonandan Misra Vs Ganga Prasad and Others
Patna High Court · AIR 1929 Patna 731 : 120 Ind. Cas. 313
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts05 Apr 1929
Keshwar Mahton and Another Vs Sheonandan Mahton
Patna High Court · AIR 1929 Patna 620
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145Registration Act, 1908 — Section 49
High Courts05 Apr 1929
Chulhai Lal Dass Vs Kuldip Singh and Others
Patna High Court · AIR 1931 Patna 266
High Courts04 Apr 1929
Jhari Lal Vs Emperor
Patna High Court · AIR 1930 Patna 148
Criminal Procedure Code, 1898 (CrPC) — Section 365, 367, 537
High Courts22 Mar 1929
Ram Prasad Guru Vs Emperor
Patna High Court · AIR 1930 Patna 501
Criminal Procedure Code, 1898 (CrPC) — Section 188Penal Code, 1860 (IPC) — Section 420, 467
High Courts21 Mar 1929
Jagadishwar Dayal Singh Vs Bulak Mahto and Others
Patna High Court · AIR 1929 Patna 376
Chotanagpur Tenancy Act, 1908 — Section 5Specific Relief Act, 1877 — Section 42
High Courts20 Mar 1929
Jildar Kaiyer Vs Emperor
Patna High Court · AIR 1929 Patna 316 : 119 Ind. Cas. 72
Penal Code, 1860 (IPC) — Section 361, 363
High Courts20 Mar 1929
Rai Dalip Narayan Singh Bahadur and Another Vs Musammat Bibi Sharfunissa and Others
Patna High Court · AIR 1929 Patna 383 : 119 Ind. Cas. 410
Usurious Loans Act, 1918 — Section 3
High Courts20 Mar 1929
Hazari Lal Vs Firm Ramjiwan Ramchandra and Ramlagan Bhagat and Others
Patna High Court · AIR 1929 Patna 472 : 115 Ind. Cas. 691
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Mar 1929
Dasai Singh and Others Vs Emperor
Patna High Court · AIR 1929 Patna 513
Penal Code, 1860 (IPC) — Section 424
High Courts18 Mar 1929
Mahadeo Missir Vs Ram Prasad and Others
Patna High Court · AIR 1929 Patna 579 : 119 Ind. Cas. 74
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63
High Courts15 Mar 1929
Kantir Missir Vs Emperor
Patna High Court · AIR 1930 Patna 98
Criminal Procedure Code, 1898 (CrPC) — Section 494Penal Code, 1860 (IPC) — Section 182, 211
High Courts12 Mar 1929
Emperor Vs Gobind Pandey
Patna High Court · AIR 1929 Patna 302 : 120 Ind. Cas. 759
Bihar and Orissa Excise Act, 1915 — Section 47(a), 47(f), 92
High Courts12 Mar 1929
Sri Kamala Kanta Singh Manki Vs Bindhumukhi Dassi and Others
Patna High Court · AIR 1929 Patna 431 : 123 Ind. Cas. 769
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7
High Courts11 Mar 1929
Jangi Bhagat Ramawtar Vs Commr. of Income Tax
Patna High Court · AIR 1930 Patna 127
Income Tax Act, 1961 — Section 22(2), 22(4), 66
High Courts11 Mar 1929
Ram Rachhya Singh Thakur and Others Vs Raghunath Prasad Misser and Others
Patna High Court · AIR 1930 Patna 46
Contract Act, 1872 — Section 73Limitation Act, 1963 — Article 111, 115, 116
High Courts06 Mar 1929
In Re: F.A. Mukhtar
Patna High Court · AIR 1929 Patna 337 : 115 Ind. Cas. 676
Penal Code, 1860 (IPC) — Section 182