High Courts06 Mar 1929
Narpat Singh Vs Mahidhar Jha
Patna High Court · AIR 1930 Patna 54
Limitation Act, 1963 — Section 14
COURT ARCHIVE
Patna High Court judgments, 1929
335 judgments · page 13 of 17
High Courts05 Mar 1929
In Re: F.A. Mukhtar
Patna High Court · 115 Ind. Cas. 674a
Penal Code, 1860 (IPC) — Section 182
High Courts05 Mar 1929
Ramkishun Ram Marwari Vs Bansi Singh and Others
Patna High Court · 116 Ind. Cas. 43
Contract Act, 1872 — Section 16Usurious Loans Act, 1918 — Section 3
High Courts04 Mar 1929
Balgobind Mandar and Others Vs B. Dwarka Prasad and Others
Patna High Court · 116 Ind. Cas. 40
High Courts04 Mar 1929
Balgovind Mandar and Others Vs B. Dwarka Prasad and Others
Patna High Court · AIR 1929 Patna 530
High Courts04 Mar 1929
Rambahadur Singh and Others Vs Keshava Prasad Singh and Others
Patna High Court · AIR 1930 Patna 130
Estates Partition Act, 1897 — Section 52, 97Specific Relief Act, 1877 — Section 42
High Courts01 Mar 1929
Poshan Mandal and Others Vs Jhagroo Mandal and Others
Patna High Court · AIR 1929 Patna 585
High Courts27 Feb 1929
Ramdeni Singh and Another Vs Gumani Raut and Another
Patna High Court · AIR 1929 Patna 300 : 119 Ind. Cas. 70
Specific Relief Act, 1963 — Section 27
High Courts27 Feb 1929
Singheshwar Prasad Vs Ali Hasan
Patna High Court · AIR 1929 Patna 512 : 124 Ind. Cas. 95
Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts25 Feb 1929
Hardayal Ram Dass Ray Vs B. and N. W. Ry. Co.
Patna High Court · AIR 1929 Patna 296
Contract Act, 1872 — Section 152, 161Railways Act, 1890 — Section 72
High Courts25 Feb 1929
Nirmal Kumar and Another Vs Gauri Prasad Singh
Patna High Court · AIR 1929 Patna 348
Bengal Tenancy Act, 1885 — Section 30(b), 32, 35
High Courts25 Feb 1929
Ram Dhan Puri Vs Parhamdeo Lal and Others
Patna High Court · AIR 1929 Patna 351
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts25 Feb 1929
Jyotibati Chaudhrain Vs Lackhmeshwar Prasad Chaudhuri and Others
Patna High Court · 120 Ind. Cas. 770
High Courts22 Feb 1929
Tata Iron and Steel Co. Ltd. Vs Charles Joseph Smith
Patna High Court · AIR 1930 Patna 108 : 124 Ind. Cas. 90
Civil Procedure Code, 1908 (CPC) — Section 145, 47Criminal Procedure Code, 1898 (CrPC) — Section 47Transfer of Property Act, 1882 — Section 67
High Courts20 Feb 1929
Pahwari Rai and Others Vs Janki Kuer
Patna High Court · AIR 1929 Patna 347
Bengal Tenancy Act, 1885 — Section 52
High Courts19 Feb 1929
Damodar Prasad and Others Vs The Commissioner of Income Tax
Patna High Court · AIR 1929 Patna 409 : 120 Ind. Cas. 639
Income Tax Act, 1961 — Section 22, 23, 66
High Courts18 Feb 1929
Bhagwandutt Singh Vs Lachmi Narayan Singh and Others
Patna High Court · AIR 1930 Patna 150
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Feb 1929
Babu Bhawandutt Singh, Babu Lachmi Narayan Singh and Others Vs Hirdey Narain Singh and Others
Patna High Court · 119 Ind. Cas. 882
Civil Procedure Code, 1908 (CPC) — Section 47