COURT ARCHIVE

Patna High Court judgments, 1929

335 judgments · page 11 of 17

High Courts10 May 1929

Sriram Pande Vs Haricharan Pande

Patna High Court · AIR 1930 Patna 315

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High Courts07 May 1929

Dhannu Lal Marwari Vs Bansidhar Marwari

Patna High Court · AIR 1929 Patna 349

Specific Relief Act, 1877 — Section 55Transfer of Property Act, 1882 — Section 11, 40

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High Courts06 May 1929

Bidya Prasad Singh and Others Vs Surkhur Mahton

Patna High Court · AIR 1931 Patna 263

Bengal Tenancy Act, 1885 — Section 102(h), 23Evidence Act, 1872 — Section 35

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High Courts06 May 1929

Abhayanand Singh Vs Rameshwar Singh Bahadur

Patna High Court · AIR 1930 Patna 395

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 115

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High Courts06 May 1929

Jhagru Mian and Others Vs Raghunath Singh and Others

Patna High Court · AIR 1929 Patna 630 : 119 Ind. Cas. 551

Chotanagpur Tenancy Act, 1908 — Section 41, 46, 5

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High Courts06 May 1929

A.H. Forbes Vs The Commissioner of Income Tax

Patna High Court · AIR 1929 Patna 419 : 119 Ind. Cas. 402

Income Tax Act, 1961 — Section 10, 11, 12, 24, 4

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High Courts06 May 1929

Charan Mahto Vs Emperor

Patna High Court · AIR 1930 Patna 274

Criminal Procedure Code, 1898 (CrPC) — Section 107, 118Penal Code, 1860 (IPC) — Section 4(o)

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High Courts02 May 1929

Madhusudan Deb Vs Khestabasi Sahu

Patna High Court · AIR 1930 Patna 137

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High Courts30 Apr 1929

Rameshwar Singh Bahadur Vs Mangal Prasad Sahu

Patna High Court · AIR 1930 Patna 318

Bengal Tenancy Act, 1885 — Section 174Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89

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High Courts29 Apr 1929

Suchit Raut Vs Emperor

Patna High Court · AIR 1930 Patna 622

Penal Code, 1860 (IPC) — Section 420, 511Post Office Act, 1898 — Section 64

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High Courts26 Apr 1929

Atul Krishna Ghosh Vs Brindaban Naik

Patna High Court · AIR 1930 Patna 330

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 47Limitation Act, 1963 — Section 3

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High Courts26 Apr 1929

Jahar Ali Vs Musharatan Nissabibi

Patna High Court · AIR 1930 Patna 326

Civil Procedure Code, 1908 (CPC) — Section 60(i)Provincial Insolvency Act, 1920 — Section 69

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High Courts25 Apr 1929

Koi Sahu Vs Atul Krishna Ghose and Others

Patna High Court · AIR 1929 Patna 333 : 119 Ind. Cas. 829

Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 96

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High Courts24 Apr 1929

Jadaba Jha and Another Vs Satdeo Jha and Others

Patna High Court · AIR 1929 Patna 723 : 124 Ind. Cas. 629

Charitable Endowments Act, 1890 — Section 2, 5

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High Courts22 Apr 1929

Raghunandan Prasad Bhakat and Another Vs Firm of Wajid Ali Mian Muhhmmad Rafiq

Patna High Court · AIR 1929 Patna 439 : 124 Ind. Cas. 81

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14(2)

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High Courts22 Apr 1929

Narayan Maharana Vs Emperor

Patna High Court · AIR 1930 Patna 241

Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 342

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High Courts19 Apr 1929

Baldeo Lall and Others Vs Mt. Matisara Kuer and Others

Patna High Court · AIR 1930 Patna 266

Civil Procedure Code, 1908 (CPC) — Section 105, 108

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High Courts17 Apr 1929

Mangal Chand Marwari Vs Makhan Goala

Patna High Court · AIR 1930 Patna 292

Criminal Procedure Code, 1898 (CrPC) — Section 258, 438Penal Code, 1860 (IPC) — Section 380

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High Courts17 Apr 1929

Gobind Ram Marwari Vs Emperor

Patna High Court · AIR 1930 Patna 246

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High Courts16 Apr 1929

Pratap Udai Nath Sahi Deo and Another Vs Jagannath Mahto and Others

Patna High Court · AIR 1929 Patna 444

Chotanagpur Tenancy Act, 1908 — Section 118, 139, 43

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