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Patna High Court judgments, 1929

335 judgments · page 10 of 17

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High Courts28 May 1929

Gobind Gope Vs Emperor

Patna High Court · AIR 1929 Patna 517

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High Courts27 May 1929

Gopi Ram Bhottica Vs Jagarnath Singh and Others

Patna High Court · AIR 1929 Patna 685

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 11, 47
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High Courts27 May 1929

Rajendra Narayan Bkanja Deo Vs Commissioner of Income Tax, Bihar and Orissa

Patna High Court · (1929) 05 PAT CK 0024

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High Courts24 May 1929

Shyam Kreshto Shaw and Others Vs Ganesh Kahar and Others

Patna High Court · AIR 1930 Patna 20 : 124 Ind. Cas. 634

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High Courts24 May 1929

Nirmal Kumar and Another Vs Surjan Dusadh and Others

Patna High Court · AIR 1929 Patna 433 : 123 Ind. Cas. 630

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High Courts23 May 1929

Bank of Behar Limited Vs Ramchanderji Maharaj and Others

Patna High Court · AIR 1929 Patna 637

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 15, 149
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High Courts23 May 1929

Hema Singh and Another Vs Emperor

Patna High Court · AIR 1929 Patna 644

Penal Code, 1860 (IPC) — Section 323, 347, 388
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High Courts23 May 1929

Bisheshwar Prasad and Others Vs E.I. Ry. Co. and Others

Patna High Court · AIR 1929 Patna 618

Civil Procedure Code, 1908 (CPC) — Section 103
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High Courts22 May 1929

Pirtam Mandar Vs Naresh Mohan Thakur and Others

Patna High Court · AIR 1929 Patna 588 : 123 Ind. Cas. 65

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High Courts22 May 1929

Thakur Chandra Mohan Singh Vs Ahlad Mahato

Patna High Court · AIR 1929 Patna 467

Chotanagpur Tenancy Act, 1908 — Section 258, 64, 65
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High Courts22 May 1929

Pandea Munda Vs Ladura Munda

Patna High Court · AIR 1929 Patna 436 : 124 Ind. Cas. 82

Chotanagpur Tenancy Act, 1908 — Section 74A, 74A(1), 74A(2)
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High Courts15 May 1929

Muhammad Sadik Khan Vs Masihan Bibi

Patna High Court · AIR 1930 Patna 452

Specific Relief Act, 1877 — Section 27, 27(b)
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High Courts14 May 1929

Ambika Prashad Singh Vs Achambit Thakur

Patna High Court · AIR 1930 Patna 378

Bengal Tenancy Act, 1885 — Section 22, 3, 44
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High Courts14 May 1929

Ram Lal Gope and Others Vs Kali Prasad Sahu and Others

Patna High Court · AIR 1929 Patna 609 : 120 Ind. Cas. 304

Civil Procedure Code, 1908 (CPC) — Section 100, 105, 108
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High Courts14 May 1929

Mahanth Dewa Das Vs Shew Prasad Singh and Others

Patna High Court · AIR 1929 Patna 531 : 120 Ind. Cas. 779

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High Courts14 May 1929

Kishun Lal and Another Vs Hira Lal and Another

Patna High Court · AIR 1929 Patna 571 : 120 Ind. Cas. 768

Transfer of Property Act, 1882 — Section 76, 77
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High Courts13 May 1929

Dhanpat Tiwari Vs Emperor

Patna High Court · AIR 1930 Patna 243

Penal Code, 1860 (IPC) — Section 363, 366, 419
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High Courts13 May 1929

Inderdeo Narain Singh and Others Vs Gourishankar and Others

Patna High Court · AIR 1930 Patna 321

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High Courts13 May 1929

Jaigobind Singh Vs Bhawani Singh

Patna High Court · AIR 1930 Patna 382

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High Courts10 May 1929

Suraj Narayan Choudhury Vs Emperor

Patna High Court · AIR 1929 Patna 511 : 124 Ind. Cas. 96

Penal Code, 1860 (IPC) — Section 323, 448
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