High Courts27 Jun 1929
Rama Mahton and Others Vs Mohan Mahton and Others
Patna High Court · AIR 1930 Patna 322
Bengal Cess Act, 1880 — Section 41, 41(2)
COURT ARCHIVE
Patna High Court judgments, 1929
335 judgments · page 8 of 17
High Courts27 Jun 1929
Prasad Nath Jogi Vs Ambika Prasad Singh and Others
Patna High Court · AIR 1930 Patna 407
Bengal Tenancy Act, 1885 — Section 26
High Courts26 Jun 1929
Mt. Gopi Bibi Vs Chanu Prasad Singh and Others
Patna High Court · AIR 1930 Patna 142
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1Limitation Act, 1963 — Section 5
High Courts25 Jun 1929
Kamala Prasad Singh Vs Bankey Prasad Singh and Others
Patna High Court · AIR 1929 Patna 702 : 124 Ind. Cas. 390
Bengal Tenancy Act, 1885 — Section 30(a), 30(b)
High Courts25 Jun 1929
Ghana Mahapatra and Others Vs Emperor
Patna High Court · AIR 1929 Patna 710 : 123 Ind. Cas. 78
Criminal Procedure Code, 1898 (CrPC) — Section 190, 202, 235, 247, 403Penal Code, 1860 (IPC) — Section 147, 426
High Courts25 Jun 1929
Sufal Chandra Sahu Vs Saila Bala Dasi
Patna High Court · AIR 1929 Patna 574
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts24 Jun 1929
Kalu Manjhi Vs Emperor
Patna High Court · AIR 1930 Patna 498
Criminal Procedure Code, 1898 (CrPC) — Section 209, 342(3)Penal Code, 1860 (IPC) — Section 398
High Courts24 Jun 1929
Nawabzada Syed Moinuddeen Mirza Vs Mohamad Amin and Others
Patna High Court · 119 Ind. Cas. 891
Limitation Act, 1963 — Section 18
High Courts24 Jun 1929
Pichit Lal Misser Vs Emperor
Patna High Court · AIR 1929 Patna 503 : 119 Ind. Cas. 886
Penal Code, 1860 (IPC) — Section 183, 186
High Courts24 Jun 1929
Moinuddin Meerza Vs Mohamed Amin and Others
Patna High Court · AIR 1930 Patna 153
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 90Limitation Act, 1963 — Section 18
High Courts14 Jun 1929
Sonabati Kumari Vs Kirtyanand Singh and Others
Patna High Court · AIR 1929 Patna 555
Santal Paraganas Settlement Regulation, 1872 — Section 5Sonthal Parganas Act, 1855 — Section 2
High Courts14 Jun 1929
Rajbansi Bhagat and Another Vs Emperor
Patna High Court · AIR 1929 Patna 658 : 124 Ind. Cas. 85
Penal Code, 1860 (IPC) — Section 395
High Courts13 Jun 1929
Bibi Wakilan Vs Bibi Kasiman
Patna High Court · AIR 1930 Patna 536
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 41 Rule 35, 47
High Courts13 Jun 1929
Guju Mahto and Others Vs Raghu Singh and Others
Patna High Court · AIR 1929 Patna 547
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts13 Jun 1929
Bhan Kumar Chand and Another Vs Municipal Commissioners, Arrah Municipality
Patna High Court · AIR 1929 Patna 613 : 120 Ind. Cas. 30
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1935 — Section 107, 197, 198, 200, 201
High Courts13 Jun 1929
Tulo Naik and Others Vs Bageshwari Charan and Others
Patna High Court · AIR 1929 Patna 587
Chotanagpur Tenancy Act, 1908 — Section 77
High Courts12 Jun 1929
Chaman Mahto Vs Ganesh Mahto and Others
Patna High Court · AIR 1930 Patna 149 : 123 Ind. Cas. 410
High Courts10 Jun 1929
Mahommad Yunus Vs Kamla Singh and Another
Patna High Court · AIR 1930 Patna 624
Bengal Tenancy Act, 1885 — Section 155
High Courts10 Jun 1929Dismissed
Sita Majhi and others Vs Kartick Modi
Patna High Court · (1929) 06 PAT CK 0028
High Courts10 Jun 1929
Bechu Singh and Others Vs Emperor
Patna High Court · AIR 1930 Patna 79 : 120 Ind. Cas. 764
Penal Code, 1860 (IPC) — Section 147, 323, 423