High Courts15 Jul 1929Dismissed
Raghosaran Prasad Vs (Lale) Bishundeo Narain
Patna High Court · (1929) 07 PAT CK 0013
COURT ARCHIVE
Patna High Court judgments, 1929
335 judgments · page 6 of 17
High Courts12 Jul 1929
Bishnath Singh Vs Musammat Bibi Ayesha
Patna High Court · AIR 1930 Patna 224 : 120 Ind. Cas. 477
Bengal Tenancy Act, 1885 — Section 182, 21, 44(c)
High Courts12 Jul 1929
Rambahadur and Others Vs Banwari Lal
Patna High Court · AIR 1929 Patna 642
Court Fees Act, 1870 — Section 7(v), 7(x)Suits Valuation Act, 1887 — Section 8
High Courts11 Jul 1929
Bank of Bihar Ltd. Vs Bihari Prasad
Patna High Court · AIR 1929 Patna 728
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts10 Jul 1929
Kharag Narayan Vs Secy. of State and Another
Patna High Court · AIR 1929 Patna 743
Cess Act, 1880 — Section 102, 41(2)
High Courts10 Jul 1929
Satyanarain Mullick Vs Jinsi Sah and Others
Patna High Court · AIR 1929 Patna 553
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103Limitation Act, 1963 — Article 11(A)
High Courts10 Jul 1929
Moghab Pande and Others Vs Ragho Pande and Others
Patna High Court · AIR 1929 Patna 730
Transfer of Property Act, 1882 — Section 63, 83
High Courts10 Jul 1929
Raja Kirtyanand Singh and Others Vs Raja Pirthiohand Lal Choudhri
Patna High Court · AIR 1929 Patna 597 : 120 Ind. Cas. 315
Civil Procedure Code, 1908 (CPC) — Section 145, 43, 48Limitation Act, 1963 — Section 15
High Courts10 Jul 1929
Sohan Lohar Vs Jiutupadhya and Others
Patna High Court · AIR 1930 Patna 291
Criminal Procedure Code, 1898 (CrPC) — Section 147, 147(3), 438
High Courts09 Jul 1929
Mary Josephine Pompeii Connally Vs James Sidney Osmond Conally
Patna High Court · AIR 1930 Patna 63 : 120 Ind. Cas. 465
Limitation Act, 1963 — Section 5
High Courts09 Jul 1929
Sakaldip Singh Vs Imrit Barhi and Musammat Bhagmania and Others
Patna High Court · AIR 1930 Patna 71 : 120 Ind. Cas. 292
Specific Relief Act, 1963 — Section 42
High Courts09 Jul 1929
Dukhu Mandal and Others Vs Gopinath Biswas
Patna High Court · AIR 1929 Patna 559 : 119 Ind. Cas. 881
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts09 Jul 1929
Gauri Lal and Others Vs Raja Babu
Patna High Court · AIR 1929 Patna 626 : 123 Ind. Cas. 634
Guardians and Wards Act, 1890 — Section 41SUITS VALUATION ACT, 1887 — Section 8
High Courts09 Jul 1929
Jageyanand Pande and Others Vs Girjananda Pande and Others
Patna High Court · AIR 1929 Patna 590
Bengal Tenancy Act, 1885 — Section 106
High Courts08 Jul 1929
Jainath Pati Vs Ramlakhan Prasad and Others
Patna High Court · AIR 1929 Patna 505
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts08 Jul 1929
Sri Ram Chandra Naik Kali Vs Rambrich Singh and Others
Patna High Court · AIR 1929 Patna 661
Bengal Tenancy Act, 1885 — Section 29, 30(b), 32
High Courts08 Jul 1929
Sri Ramchandra Naik Kali Vs Rambrich Singh and Another
Patna High Court · 124 Ind. Cas. 392
Bengal Tenancy Act, 1885 — Section 29, 30(b)
High Courts08 Jul 1929
Ramphal Das and Others Vs Emperor
Patna High Court · AIR 1929 Patna 705 : 123 Ind. Cas. 75
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 147, 148, 326Penal Code, 1860 (IPC) — Section 149
High Courts08 Jul 1929
Saudagar Singh and Others Vs Emperor
Patna High Court · AIR 1929 Patna 527
Penal Code, 1860 (IPC) — Section 302