High Courts26 Jul 1929
Musammat Kishuni Kuar and Another Vs Andu Mahton and Others
Patna High Court · AIR 1929 Patna 734 : 120 Ind. Cas. 300
Chotanagpur Tenancy Act, 1908 — Section 23, 23(A), 46(1)
COURT ARCHIVE
Patna High Court judgments, 1929
335 judgments · page 5 of 17
High Courts25 Jul 1929
Beas Singh Vs Khedu Mian
Patna High Court · AIR 1930 Patna 58 : 123 Ind. Cas. 637
Limitation Act, 1963 — Section 18
High Courts24 Jul 1929
Wajihunnissa and Others Vs Bankebehari Singh and Others
Patna High Court · AIR 1930 Patna 177
Bengal Tenancy Act, 1885 — Article 3 Schedule 3Civil Procedure Code, 1908 (CPC) — Section 96, 97
High Courts24 Jul 1929
Surendra Prosad Singh and Another Vs Tekait Singh and Others
Patna High Court · AIR 1929 Patna 700
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts24 Jul 1929
Kandhaya Lal Vs Sheo Tahal Ahir and Others
Patna High Court · AIR 1930 Patna 69 : 123 Ind. Cas. 412
Bengal Tenancy Act, 1885 — Section 105, 109, 9
High Courts23 Jul 1929
Parmeshari Prasad Singh and Others Vs Ramgatia and Others
Patna High Court · 120 Ind. Cas. 44
Estates Partition Act, 1897 — Section 61
High Courts23 Jul 1929
Debi Saran Koiri and Another Vs Nandalal Chaubey and Others
Patna High Court · AIR 1929 Patna 591
Transfer of Property Act, 1882 — Section 122, 123, 5
High Courts23 Jul 1929
Krishna Maharana Vs Emperor
Patna High Court · AIR 1929 Patna 651
Penal Code, 1860 (IPC) — Section 361, 366, 376
High Courts22 Jul 1929
Mallu Gope and Another Vs Emperor
Patna High Court · AIR 1929 Patna 712
Criminal Procedure Code, 1898 (CrPC) — Section 238Penal Code, 1860 (IPC) — Section 149, 352
High Courts22 Jul 1929
Sri Ram Lakshman Janki Jee and Another Vs Nirsu Ram and Others
Patna High Court · AIR 1930 Patna 97
High Courts22 Jul 1929
Bengali Parida and Others Vs Banchhanidhi Panigrahi
Patna High Court · AIR 1930 Patna 29
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts19 Jul 1929
Mohan Lal Hardeo Das Vs Commr. of Income Tax
Patna High Court · AIR 1930 Patna 14
Income Tax Act, 1961 — Section 22(4), 23(2), 66(8)
High Courts19 Jul 1929
Tengaroo Sukul Vs Chatthu Bhar
Patna High Court · AIR 1929 Patna 460
Bengal Tenancy Act, 1885 — Section 116, 120, 21
High Courts19 Jul 1929
Askaran Baid Vs Deolal Singh
Patna High Court · AIR 1929 Patna 568
Bengal Tenancy Act, 1885 — Section 147A, 29
High Courts19 Jul 1929
Rameshwar Mandar Vs Badri Sahu
Patna High Court · AIR 1930 Patna 105 : 124 Ind. Cas. 87
Bengal Tenancy Act, 1885 — Section 38, 52
High Courts19 Jul 1929
Muni Lal Jha Vs Nath Sahay Singh and Others
Patna High Court · AIR 1930 Patna 573 : 128 Ind. Cas. 131
Limitation Act, 1963 — Section 28
High Courts16 Jul 1929
Sheopujan Missir Vs Birna Pandey
Patna High Court · AIR 1929 Patna 633
Evidence Act, 1872 — Section 115, 91
High Courts16 Jul 1929
Jagdish Prasad Vs Emperor
Patna High Court · AIR 1929 Patna 716
Criminal Procedure Code, 1898 (CrPC) — Section 414
High Courts16 Jul 1929Dismissed
Manohar Singh Vs Gosain Janki Das
Patna High Court · (1929) 07 PAT CK 0001