High Courts09 Aug 1929
Musammat Sunder Koer Vs Janki Das Kandhya Lal
Patna High Court · AIR 1929 Patna 747 : 119 Ind. Cas. 555
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 8
COURT ARCHIVE
Patna High Court judgments, 1929
335 judgments · page 4 of 17
High Courts08 Aug 1929
Central Bank of India Ltd. Vs Ramkinkar Banerjee and Others
Patna High Court · AIR 1929 Patna 751 : 123 Ind. Cas. 388
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts08 Aug 1929
Bhado Mander Vs Khodabux and Others
Patna High Court · AIR 1929 Patna 746 : 123 Ind. Cas. 407
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts08 Aug 1929
Ramtahal Thakur Vs Jagtanand Jha and Others
Patna High Court · 124 Ind. Cas. 844
High Courts08 Aug 1929
Lachhandhari and Another Vs Rajpat Mahaton and Others
Patna High Court · AIR 1930 Patna 376
Bengal Tenancy Act, 1885 — Section 103B
High Courts07 Aug 1929
In Re: Raghunandan Prosad Singh and Another
Patna High Court · AIR 1929 Patna 476
Income Tax Act, 1922 — Section 66(1), 66(2)Income Tax Act, 1961 — Section 4
High Courts06 Aug 1929
Ram Ratan Prasad and Others Vs Banarsi Lal and Others
Patna High Court · AIR 1930 Patna 280
Civil Procedure Code, 1908 (CPC) — Section 144, 151, 47
High Courts02 Aug 1929
Banslochan Lal and Another Vs Emperor
Patna High Court · AIR 1930 Patna 195 : 124 Ind. Cas. 396
Penal Code, 1860 (IPC) — Section 114, 217, 379, 409Police Act, 1861 — Section 26, 29
High Courts02 Aug 1929
Mt. Latifannisa Bibi and Another Vs Alimulla
Patna High Court · AIR 1929 Patna 622
High Courts02 Aug 1929
Harakrishna Mahatab Vs Emperor
Patna High Court · AIR 1930 Patna 209
Penal Code, 1860 (IPC) — Section 406
High Courts01 Aug 1929
Jagannath Panda Vs Bhikary Panda
Patna High Court · AIR 1929 Patna 744 : 123 Ind. Cas. 385
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts31 Jul 1929
Suban Rai Vs Maharaja Bahadur Kesho Prasad Singh of Dumraon
Patna High Court · AIR 1930 Patna 230 : 120 Ind. Cas. 783
High Courts30 Jul 1929
Babu Kamal Nayan Prasad Sinha and Others Vs Babu Ram Nayan Prasad Sinha, Raghunandan Prasad and Binda Pathak and Others
Patna High Court · AIR 1930 Patna 152 : 120 Ind. Cas. 308
High Courts30 Jul 1929
Rameshwardhari Singh and Others Vs Mahabir Singh and Others
Patna High Court · AIR 1930 Patna 76 : 124 Ind. Cas. 394
Bengal Tenancy Act, 1885 — Section 30(b), 74, 74(1)
High Courts29 Jul 1929
Secy. of State Vs Gyanendra Chandra Pande
Patna High Court · AIR 1930 Patna 112
Land Acquisition (Mines) Act, 1885 — Section 3, 4Land Acquisition Act, 1894 — Section 10, 9
High Courts29 Jul 1929
Sanichar Mahton and Others Vs Raja Dhakeshwar Prasad Narain Singh
Patna High Court · AIR 1930 Patna 585 : 128 Ind. Cas. 337
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts29 Jul 1929
Mohit Kumar Mukharji Vs Surendra Nath Ghosh
Patna High Court · AIR 1930 Patna 588 : 128 Ind. Cas. 340
Civil Procedure Code, 1908 (CPC) — Section 15Transfer of Property Act, 1882 — Section 83
High Courts29 Jul 1929
Hakeem Syed Mohammad Taqi and Another Vs Fateh Bahadur Singh and Others
Patna High Court · AIR 1929 Patna 565
High Courts26 Jul 1929
Badrinath Upadhay and Others Vs Baijnath Mandal and Others
Patna High Court · AIR 1930 Patna 134 : 123 Ind. Cas. 612
Bengal Tenancy Act, 1885 — Article 3 Schedule IIILimitation Act, 1963 — Article 142