High Courts26 Aug 1929
Mahadeo Lal and Another Vs Hossaini Pandey and Others
Patna High Court · AIR 1930 Patna 199 : 120 Ind. Cas. 289
Criminal Procedure Code, 1898 (CrPC) — Section 133, 135, 137, 138, 324
COURT ARCHIVE
Patna High Court judgments, 1929
335 judgments · page 3 of 17
High Courts21 Aug 1929
Emperor Vs Bhukhan Dubey and Others
Patna High Court · AIR 1930 Patna 208 : 120 Ind. Cas. 290
Criminal Procedure Code, 1898 (CrPC) — Section 207, 307
High Courts18 Aug 1929
Ram Lakhan Upadhya Vs Jai upadhya and Others
Patna High Court · 123 Ind. Cas. 387
Evidence Act, 1872 — Section 13, 167
High Courts18 Aug 1929
Ram Lakhan Upadhya Vs Jai Upadhya and Others
Patna High Court · AIR 1929 Patna 749
Bengal Tenancy Act, 1885 — Section 103BEvidence Act, 1872 — Section 13, 167
High Courts15 Aug 1929
(Tikait) Mahabir Prosad Narayan Deo Vs Bhupal Ram and Others
Patna High Court · AIR 1929 Patna 694
Chota Nagpur Encumbered Estates Act, 1876 — Section 8Encumbered Estates Act, 1934 — Section 12(2)
High Courts15 Aug 1929
Jodha Sabu Vs Tirbena Sahu and Others
Patna High Court · 123 Ind. Cas. 386
Bengal Tenancy Act, 1885 — Section 102(j), 103B(3)
High Courts15 Aug 1929
Bharat Kishore Lal Singh Deo Vs Judhistir Modak
Patna High Court · AIR 1929 Patna 473 : 119 Ind. Cas. 413
Criminal Procedure Code, 1898 (CrPC) — Section 190, 200, 202, 4Penal Code, 1860 (IPC) — Section 34, 342, 348, 384, 506
High Courts15 Aug 1929
Jodha Sahu Vs Tirbena Sahu and Others
Patna High Court · AIR 1929 Patna 748
Bengal Tenancy Act, 1885 — Section 102(j), 103B(3)
High Courts15 Aug 1929
Tika Ram and Others Vs Tula Ram
Patna High Court · AIR 1930 Patna 480
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3(1), 20, 47
High Courts14 Aug 1929Dismissed
Mt. Ramjhari Kuer and another Vs Gokhul Singh and others
Patna High Court · (1929) 08 PAT CK 0033
High Courts14 Aug 1929
Musammat Ramjhari Kuer and Another Vs Gokhul Singh and Others
Patna High Court · AIR 1930 Patna 61 : 123 Ind. Cas. 408
Legal Practitioners Act, 1879 — Section 28Limitation Act, 1963 — Article 113
High Courts14 Aug 1929
Ganga Prasad Vs Municipal Commissioner
Patna High Court · AIR 1929 Patna 745 : 123 Ind. Cas. 392
Bihar and Orissa Municipal Act, 1922 — Section 82(1), 92
High Courts14 Aug 1929
Sadhu Behera Vs Dibakar Tarai and Others
Patna High Court · AIR 1929 Patna 678
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 96
High Courts14 Aug 1929
Musammat Phekni Vs Musammat Manki
Patna High Court · AIR 1930 Patna 618 : 128 Ind. Cas. 128
Succession Act, 1925 — Section 222, 232, 233
High Courts13 Aug 1929
Raghunath Bhagat and Others Vs Sukan and Others
Patna High Court · AIR 1930 Patna 53 : 123 Ind. Cas. 799
High Courts13 Aug 1929
Jyotirmoy Mandal and Others Vs Banamali Patar and Others
Patna High Court · AIR 1929 Patna 635
Chotanagpur Tenancy Act, 1908 — Section 139A, 46(4)
High Courts13 Aug 1929
Joy Chand Kumar and Others Vs Bhutnath Khan
Patna High Court · AIR 1930 Patna 236
Bengal Tenancy Act, 1885 — Section 182Chotanagpur Tenancy Act, 1908 — Section 47, 78
High Courts12 Aug 1929
Bankey Behary Lal and Others Vs Gudo Choudhury
Patna High Court · AIR 1930 Patna 476
Bengal Tenancy Act, 1885 — Article 3 Schedule 3, 185Limitation Act, 1963 — Section 28
High Courts09 Aug 1929
Maharaja Bahadur Kesho Prasad Singh Vs Muhammad Wahid
Patna High Court · 128 Ind. Cas. 119
Bengal Survey Act, 1875 — Section 41
High Courts09 Aug 1929
Kesho Prasad Singh Vs Muhammad
Patna High Court · AIR 1931 Patna 17
Bengal Survey Act, 1875 — Section 41