High Courts06 Jul 1929
Dharam Singh Mahto and Another Vs Sonaram Mahto and Others
Patna High Court · AIR 1929 Patna 552
Criminal Procedure Code, 1898 (CrPC) — Section 145
COURT ARCHIVE
Patna High Court judgments, 1929
335 judgments · page 7 of 17
High Courts05 Jul 1929
Munshi Mahton and Others Vs Lachman Lal and Others
Patna High Court · 120 Ind. Cas. 765
Civil Procedure Code, 1908 (CPC) — Section 155, 2Limitation Act, 1963 — Section 12
High Courts05 Jul 1929
Dubraj Mahto and Others Vs Lalji Sahai
Patna High Court · AIR 1929 Patna 639
Limitation Act, 1963 — Article 144
High Courts04 Jul 1929
Ramlakhan Singh Vs Bhaia Chathu Sahi and Another
Patna High Court · AIR 1929 Patna 624
High Courts03 Jul 1929
Guley Kunjra and Others Vs Imam Ali and Others
Patna High Court · AIR 1930 Patna 596
Bengal Tenancy Act, 1885 — Section 48, 49
High Courts03 Jul 1929
Hirday Narain Singh and Another Vs Emperor
Patna High Court · AIR 1929 Patna 500 : 119 Ind. Cas. 888
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 471Registration Act, 1908 — Section 73, 74, 82
High Courts03 Jul 1929
Ramsarup Singh and Others Vs Emperor
Patna High Court · AIR 1930 Patna 513 : 128 Ind. Cas. 121
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 410, 411, 412
High Courts02 Jul 1929
Leda Bhagat Vs Emperor
Patna High Court · AIR 1931 Patna 384
Penal Code, 1860 (IPC) — Section 302, 304
High Courts02 Jul 1929
Babu Lal Mahton Vs Ram Saran Singh
Patna High Court · AIR 1930 Patna 26
Criminal Procedure Code, 1898 (CrPC) — Section 480Penal Code, 1860 (IPC) — Section 228, 355
High Courts02 Jul 1929
Bhikari Pati Vs Emperor
Patna High Court · AIR 1930 Patna 545 : 128 Ind. Cas. 114
Criminal Procedure Code, 1898 (CrPC) — Section 288, 374, 392Penal Code, 1860 (IPC) — Section 120B, 201, 302, 311, 34
High Courts02 Jul 1929
Banti Pande Vs Emperor
Patna High Court · AIR 1930 Patna 550
Criminal Procedure Code, 1898 (CrPC) — Section 529(e)Penal Code, 1860 (IPC) — Section 211, 307
High Courts02 Jul 1929
Gopinath Sahu Vs Arrah Municipality
Patna High Court · AIR 1929 Patna 510
Bihar and Orissa Food Adulteration Act, 1919 — Section 8, 9, 9(2)
High Courts01 Jul 1929
(Rai) Jagdish Prasad Vs Jamuna Prasad
Patna High Court · AIR 1930 Patna 559
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts01 Jul 1929
Lalbihari Singh Vs Emperor
Patna High Court · AIR 1929 Patna 514 : 120 Ind. Cas. 297
Criminal Procedure Code, 1898 (CrPC) — Section 15, 190, 191, 200Penal Code, 1860 (IPC) — Section 211, 379Police Act, 1861 — Section 23, 24, 25
High Courts01 Jul 1929
Manmohan Rai Vs Emperor
Patna High Court · AIR 1930 Patna 510
Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 337, 400
High Courts28 Jun 1929
Sukhdeo Narain Vs Emperor
Patna High Court · AIR 1929 Patna 506
Penal Code, 1860 (IPC) — Section 408
High Courts27 Jun 1929
Chandi Charan Chakravarti Vs Panchanand Pandit
Patna High Court · AIR 1930 Patna 526
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2)(e), Order 21 Rule 2(3)Limitation Act, 1963 — Article 174
High Courts27 Jun 1929
Nathan Gope and Others Vs Emperor
Patna High Court · AIR 1929 Patna 654
Criminal Procedure Code, 1898 (CrPC) — Section 107, 107(3), 108
High Courts27 Jun 1929
Baijnath Surekha and Others Vs Chiranji Lal Marwari
Patna High Court · AIR 1929 Patna 537
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 1, 2