High Courts10 Jun 1929
Mohammad Yunus Vs Kamla Singh and Another
Patna High Court · 128 Ind. Cas. 790
Bengal Tenancy Act, 1885 — Section 155
COURT ARCHIVE
Patna High Court judgments, 1929
335 judgments · page 9 of 17
High Courts08 Jun 1929Allowed
Chaman Mahto Vs Ganesh Mahto and others
Patna High Court · (1929) 06 PAT CK 0034
High Courts08 Jun 1929
Sohrai Sao and Another Vs Emperor
Patna High Court · AIR 1930 Patna 247 : 124 Ind. Cas. 836
Penal Code, 1860 (IPC) — Section 300, 302
High Courts07 Jun 1929
Bepat Singh Vs Sham Lal Sao
Patna High Court · AIR 1931 Patna 234
Contract Act, 1872 — Section 69, 70
High Courts05 Jun 1929
Munshi Lal Vs Bishun Prasad
Patna High Court · AIR 1929 Patna 604 : 120 Ind. Cas. 762
High Courts05 Jun 1929
Emperor Vs Ram Prasad Nonia
Patna High Court · 119 Ind. Cas. 901
Penal Code, 1860 (IPC) — Section 110, 380, 457
High Courts05 Jun 1929
Jamuna Prasad Singh and Others Vs Jagarnath Prasad Bhawat and Others
Patna High Court · AIR 1929 Patna 561
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts31 May 1929
Jainath Singh and Others Vs Ramadhin Singh and Others
Patna High Court · AIR 1930 Patna 13
Estates Partition Act, 1897 — Section 119, 64, 65
High Courts31 May 1929
Jainath Singh and Others Vs Ramdahin Singh and Others
Patna High Court · 120 Ind. Cas. 754
Estates Partition Act, 1897 — Section 119, 64
High Courts31 May 1929
Parkalo Kobri and Another Vs Bhagwat Sahai
Patna High Court · AIR 1929 Patna 545 : 123 Ind. Cas. 66
Bengal Alluvion and Diluvion Regulations, 1825 — Section 4, 4(1)
High Courts31 May 1929
Gopal Sahu and Others Vs Ghanshyam Das and Others
Patna High Court · AIR 1929 Patna 529(1)
High Courts31 May 1929
Parmeshwar Singh and Others Vs Lekh Narayan Singh and Others
Patna High Court · AIR 1930 Patna 157
Bengal Tenancy Act, 1885 — Section 67
High Courts30 May 1929
Dalu Ram Gobardhan Das Vs Ramanand Jurimull
Patna High Court · AIR 1929 Patna 593
Civil Procedure Code, 1908 (CPC) — Section 144, 2(12)
High Courts30 May 1929
Emperor Vs Ram Tahal Singh
Patna High Court · AIR 1929 Patna 522
Motor Vehicles Rules, 1914 — Rule 28
High Courts29 May 1929
Muhammad Abdul Hasnat Vs Rambilas Singh and Others
Patna High Court · AIR 1930 Patna 162
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts29 May 1929
Musammat Tabera Vs Ajodhya Prasad and Another
Patna High Court · AIR 1929 Patna 417 : 123 Ind. Cas. 401
Transfer of Property Act, 1882 — Section 123
High Courts29 May 1929
Kuman Das and Another Vs Radhika Singh and Another
Patna High Court · AIR 1929 Patna 717 : 124 Ind. Cas. 625
Contract Act, 1872 — Section 74Evidence Act, 1872 — Section 115, 92
High Courts29 May 1929
Kartic Manjhi and Another Vs Banamali Mukerji and Others
Patna High Court · AIR 1930 Patna 7 : 124 Ind. Cas. 385
Prescription Act, 1832 — Section 2