High Courts01 Feb 1929
Lalita Prasad Narayan Singh Vs Sukhdeo Narayan Singh
Patna High Court · 120 Ind. Cas. 479
Criminal Procedure Code, 1898 (CrPC) — Section 144Evidence Act, 1872 — Section 108, 43
COURT ARCHIVE
Patna High Court judgments, 1929
335 judgments · page 15 of 17
High Courts30 Jan 1929
Jamuna Prasad Shah Vs Faujdar Shahni
Patna High Court · AIR 1929 Patna 254
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2Evidence Act, 1872 — Section 18, 21
High Courts30 Jan 1929
Mohamad Saiyeed and Others Vs Gursahay Mahto and Others
Patna High Court · AIR 1929 Patna 332 : 119 Ind. Cas. 911
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts30 Jan 1929
Manrup Singh and Others Vs Sahdeo Sahu
Patna High Court · AIR 1929 Patna 230 : 119 Ind. Cas. 559
Criminal Procedure Code, 1898 (CrPC) — Section 203, 209, 436
High Courts30 Jan 1929
Pan Kuer and Others Vs Ram Narayan Chowdhury and Others
Patna High Court · AIR 1929 Patna 353
High Courts29 Jan 1929
Shohari Kurmi Vs Phani Nath Chowdhry and Others
Patna High Court · AIR 1929 Patna 227
Bengal Tenancy Act, 1885 — Section 153BCivil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 47
High Courts29 Jan 1929
Musammat Naraini Koer and Others Vs Gena Missir and Others
Patna High Court · AIR 1929 Patna 324 : 120 Ind. Cas. 291
High Courts29 Jan 1929
Harekrishna Parida and Others Vs Emperor
Patna High Court · AIR 1929 Patna 242 : 120 Ind. Cas. 629
Criminal Procedure Code, 1898 (CrPC) — Section 200, 395, 476, 484Penal Code, 1860 (IPC) — Section 471Transfer of Property Act, 1882 — Section 83
High Courts28 Jan 1929
Emperor Vs Sobarati Sain
Patna High Court · AIR 1929 Patna 650
Penal Code, 1860 (IPC) — Section 211, 380, 457
High Courts25 Jan 1929
Indra Chandra Narang and Others Vs Emperor
Patna High Court · AIR 1929 Patna 145 : 116 Ind. Cas. 756
Arms Act, 1959 — Section 19Evidence Act, 1872 — Section 10Penal Code, 1860 (IPC) — Section 121A
High Courts24 Jan 1929
Priya Nath Bhattacharji Vs Saila Bala Debi
Patna High Court · AIR 1929 Patna 385
Succession Act, 1925 — Section 50
High Courts24 Jan 1929
Lala Ram Asre Singh and Others Vs Ambica Lal and Others
Patna High Court · AIR 1929 Patna 216 : 119 Ind. Cas. 547
High Courts23 Jan 1929
Bullu Singh Vs Emperor
Patna High Court · AIR 1929 Patna 249 : 120 Ind. Cas. 474
Criminal Procedure Code, 1898 (CrPC) — Section 374Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 328
High Courts22 Jan 1929
Malik Abdul Mokit Vs Malik Abdul Rashid
Patna High Court · AIR 1929 Patna 391 : 123 Ind. Cas. 400
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts22 Jan 1929
Damodar Ram Mahuri and Others Vs Emperor
Patna High Court · AIR 1929 Patna 660
Penal Code, 1860 (IPC) — Section 380, 411, 414
High Courts21 Jan 1929
Ragho Prasad and Others Vs Emperor
Patna High Court · AIR 1929 Patna 180
Bengal Tenancy Act, 1885 — Section 102(gg)Penal Code, 1860 (IPC) — Section 147, 148
High Courts21 Jan 1929
Madho Dass Vs Kunta Kuary
Patna High Court · 120 Ind. Cas. 320
Chotanagpur Tenancy Act, 1908 — Section 177
High Courts18 Jan 1929
Lachmi Narain Tewari and Another Vs Ramsaran Tiwari and Another
Patna High Court · AIR 1929 Patna 185
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts18 Jan 1929
Ram Narayan Rai and Others Vs Lalji Rai and Others
Patna High Court · AIR 1929 Patna 178