High Courts10 Jan 1951Dismissed
Dipnarain Mahton and Others Vs Bihari Mahton and Others
Patna High Court · AIR 1951 Patna 481
Limitation Act, 1908 — Article 142, 144
COURT ARCHIVE
Patna High Court judgments, 1951
167 judgments · page 9 of 9
High Courts09 Jan 1951
Jai Ramdeo Vs Ramjanam Singh and Others
Patna High Court · AIR 1951 Patna 449
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts09 Jan 1951Allowed
Awadh Bihar Prasad and Others Vs Ramji Mahton and Others
Patna High Court · AIR 1951 Patna 56
Bihar Tenancy Act, 1885 — Section 112Bihar Tenancy Rules, 1886 — Rule 73
High Courts05 Jan 1951Dismissed
Satyendra Kumar Gupta and Another Vs Rameshwar Mandal and Others
Patna High Court · AIR 1952 Patna 51
Bihar Tenancy Act, 1885 — Article 3, 153Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts05 Jan 1951
Dayanand Modi Vs The State of Bihar and Others
Patna High Court · AIR 1951 Patna 47
Constitution of India, 1950 — Article 22(5)Preventive Detention Act, 1950 — Section 3(1)
High Courts04 Jan 1951
Har Kishun Singh and Others Vs Chhotan Mahton and Others
Patna High Court · AIR 1951 Patna 494
Contempt of Courts Act, 1971 — Section 1Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts03 Jan 1951
Abhay Kumar Singh and others Vs Kirit Narain Singh and others
Patna High Court · AIR 1951 Patna 584
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3