High Courts23 Feb 1951
Firm Jitanram Nirmalram Vs Commr. of Income Tax
Patna High Court · AIR 1952 Patna 163
Excess Profits Tax Act, 1940 — Section 20Income Tax Act, 1961 — Section 34, 66(2)
COURT ARCHIVE
Patna High Court judgments, 1951
167 judgments · page 8 of 9
High Courts21 Feb 1951
Ram Rup Singh and others Vs Jang Bahadur Singh and others
Patna High Court · AIR 1951 Patna 566
Evidence Act, 1872 — Section 92
High Courts19 Feb 1951
Bhudeb Chandra Roy Vs Satya Narain Trigunait and Others
Patna High Court · AIR 1951 Patna 593
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Limitation Act, 1908 — Article 182
High Courts19 Feb 1951
Baijnath Sao Vs Ram Prasad
Patna High Court · AIR 1951 Patna 529
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 18Civil Procedure Code, 1908 (CPC) — Section 9Transfer of Property Act, 1882 — Section 111
High Courts19 Feb 1951
Kamal Kishore Prasad Singh and another Vs Hari Har Prasad Singh and others
Patna High Court · AIR 1951 Patna 645
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Feb 1951Dismissed
Sri Thakurji and Another Vs Dhulan Ahir and Others
Patna High Court · AIR 1953 Patna 97
Limitation Act, 1908 — Article 142, 144, 10Succession Act, 1925 — Section 141
High Courts15 Feb 1951
Chanderdeo Sharma Vs The State of Bihar
Patna High Court · AIR 1951 Patna 75 : (1951) CriLJ 799
Constitution of India, 1950 — Article 13, 18, 19, 228Government of India Act, 1935 — Section 49Penal Code, 1860 (IPC) — Section 124, 124A, 17
High Courts13 Feb 1951Dismissed
Srilal Khowala Vs State
Patna High Court · AIR 1952 Patna 298
Essential Supplies (Temporary Powers) Act, 1946 — Section 1(3)Government of India Act, 1935 — Section 92(1)India (Central Government and Legislature) Act, 1946 — Section 4
High Courts09 Feb 1951Dismissed
Yusuf Mian and Others Vs Gafoor Mian and Others
Patna High Court · AIR 1952 Patna 123
Limitation Act, 1908 — Article 144
High Courts07 Feb 1951Dismissed
Girja Kuer and Others Vs Ghafoor Mian and Others
Patna High Court · AIR 1952 Patna 55
Bihar Tenancy Act, 1885 — Section 25, 48A, 48B, 87
High Courts06 Feb 1951Allowed
Rameshwar Prasad Gupta Vs Rajendra Prasad and Others
Patna High Court · AIR 1952 Patna 8
Limitation Act, 1908 — Article 182, 182(5)
High Courts05 Feb 1951Dismissed
Dukhu Mahtha Vs Nandlal Tewari and Others
Patna High Court · AIR 1952 Patna 293
Chotanagpur Tenancy Act, 1908 — Section 46, 46(1)Limitation Act, 1908 — Article 144
High Courts01 Feb 1951Allowed
S.M. Ramkali Kuer Vs Ram Bujhawan Singh
Patna High Court · AIR 1952 Patna 42
Bihar Tenancy Act, 1885 — Section 148, 65
High Courts24 Jan 1951Dismissed
Pragash Choudhury Vs Dulhin Butani Kuer
Patna High Court · AIR 1951 Patna 457
Civil Procedure Code, 1908 (CPC) — Section 100, 101Contract Act, 1872 — Section 16Evidence Act, 1872 — Section 111
High Courts24 Jan 1951
Gokaran Prasad Singh Vs Chhotey Narayan Singh and Others
Patna High Court · AIR 1951 Patna 595
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts18 Jan 1951Allowed
Hirday Narayan Singh Vs Jang Bahadur Singh and Others
Patna High Court · AIR 1952 Patna 265
Bihar Tenancy Act, 1885 — Section 12, 12(2), 26A, 26A(2)
High Courts17 Jan 1951Allowed
Sm. Radha Peary Kuer and Another Vs Gopal Saran and Others
Patna High Court · AIR 1951 Patna 532
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts16 Jan 1951Dismissed
Surya Lall Karamkar Vs Tulsi Modak
Patna High Court · AIR 1951 Patna 483
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Limitation Act, 1908 — Article 142, 144Transfer of Property Act, 1882 — Section 116
High Courts12 Jan 1951Dismissed
Madan Lal Vs The State of Bihar and Others
Patna High Court · AIR 1951 Patna 153
Constitution of India, 1950 — Article 22Preventive Detention Act, 1950 — Section 3(1)
High Courts12 Jan 1951Allowed
Dirpal Singh and Others Vs Karamchand Mahton
Patna High Court · AIR 1952 Patna 9
Bihar Tenancy Act, 1885 — Section 65Transfer of Property Act, 1882 — Section 52