High Courts16 Apr 1951Dismissed
Kameshwar Prasad Singh Vs Meghan Garain and Others
Patna High Court · AIR 1951 Patna 137
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2
COURT ARCHIVE
Patna High Court judgments, 1951
167 judgments · page 6 of 9
High Courts13 Apr 1951
Narayan Prasad Sukul Vs Rajkishore Mishra and others
Patna High Court · AIR 1951 Patna 613
Registration Act, 1908 — Section 17, 17(1)(d), 2, 49Transfer of Property Act, 1882 — Section 52, 53A
High Courts13 Apr 1951Dismissed
Sundar Krishta Sarkar Vs Sm. Malti Manjari and Others
Patna High Court · AIR 1951 Patna 181
Bihar Tenancy Act, 1885 — Section 188, 40(6)
High Courts13 Apr 1951
Ram Saran Ahir and Others Vs Prithvi Nath Singh and Another
Patna High Court · AIR 1952 Patna 267
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4
High Courts13 Apr 1951
Kirit Singh and another Vs Mt. Chandrakali Kuar and others
Patna High Court · AIR 1951 Patna 587
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts10 Apr 1951
Nilkantha Narayan Singh Vs Commr. of Income Tax, B and O
Patna High Court · AIR 1951 Patna 165 : (1951) 20 ITR 8
Income Tax Act, 1922 — Section 12, 4
High Courts09 Apr 1951
Misrilal and Others Vs The State
Patna High Court · AIR 1951 Patna 134 : (1951) CriLJ 1175
Defence of India Rules, 1962 — Rule 81(2)Preventive Detention Act, 1950 — Section 3(1)(a)(iii)
High Courts06 Apr 1951
Lachhmi Narain Beriwala Vs Bharat Bank Ltd., and others
Patna High Court · AIR 1951 Patna 621
Negotiable Instruments Act, 1881 (NI) — Section 13, 37, 82, 9
High Courts05 Apr 1951
Ramautar Mahton and Others Vs Latak Bihari Singh and Others
Patna High Court · AIR 1952 Patna 312
Bihar Tenancy Act, 1885 — Section 1(3), 155, 19(1), 19(2), 25Transfer of Property Act, 1882 — Section 58
High Courts05 Apr 1951Allowed
Mt. Akhaj and Others Vs Arjun Koeri and Another
Patna High Court · AIR 1952 Patna 67
Transfer of Property Act, 1882 — Section 9
High Courts05 Apr 1951
Chhedi Manjhi and others Vs Mahipal Bahadur Singh and others
Patna High Court · AIR 1951 Patna 600
Transfer of Property Act, 1882 — Section 108, 108(p)
High Courts04 Apr 1951
Ojha Brothers Vs Volkart Brothers and another
Patna High Court · AIR 1951 Patna 602
Civil Procedure Code, 1908 (CPC) — Section 144, 145Contract Act, 1872 — Section 72
High Courts30 Mar 1951Allowed
State of Bihar Vs Gaya Electric Supply Co. Ltd.
Patna High Court · AIR 1951 Patna 157
Arbitration Act, 1940 — Section 34
High Courts28 Mar 1951
Nathulal Vs The State
Patna High Court · AIR 1953 Patna 100
Criminal Procedure Code, 1898 (CrPC) — Section 256, 367Penal Code, 1860 (IPC) — Section 378, 403, 405
High Courts28 Mar 1951Allowed
Sundar Lall Jha and Others Vs Nabi Misser and Others
Patna High Court · AIR 1952 Patna 53
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts20 Mar 1951
Keshwar Thakur and others Vs Ghulam Hussain and others
Patna High Court · AIR 1951 Patna 583
Constitution of India, 1950 — Article 48
High Courts20 Mar 1951
Darsan Raut Vs Chandraman Raut and others
Patna High Court · AIR 1951 Patna 610
Public Demands Recovery Act — Section 7
High Courts19 Mar 1951Dismissed
Champamani Bibi and Another Vs Mohammad Yunus and Others
Patna High Court · AIR 1951 Patna 177
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts14 Mar 1951
Bihar Mica Concern Ltd. Vs Commr. of Income Tax
Patna High Court · AIR 1951 Patna 186
Income Tax Act, 1961 — Section 22(1), 22(2), 66(1)
High Courts14 Mar 1951
BIHAR MICA CONCERN LTD. Vs RE.
Patna High Court · (1951) 19 ITR 553
Government of India Act, 1935 — Section 92Income Tax Act, 1961 — Section 22, 3, 34, 4, 66