High Courts04 Dec 1951Allowed
Rajeshwar Prasad and Another Vs The State
Patna High Court · AIR 1953 Patna 46
Criminal Procedure Code, 1898 (CrPC) — Section 213, 439
COURT ARCHIVE
Patna High Court judgments, 1951
167 judgments · page 2 of 9
High Courts04 Dec 1951Dismissed
Thakai Gope Vs Ramlagan Manjhi and Others
Patna High Court · AIR 1952 Patna 434
Bihar Tenancy Act, 1885 — Section 158BCivil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 90, 100
High Courts04 Dec 1951
Khartar Sao Vs Pradip Singh and Others
Patna High Court · AIR 1952 Patna 234
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1)
High Courts03 Dec 1951
Mt. Suratia and Others Vs Jailal Thakur and Others
Patna High Court · AIR 1952 Patna 233
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts30 Nov 1951
Ragho and Others Vs The State
Patna High Court · AIR 1952 Patna 200
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203, 204
High Courts29 Nov 1951Dismissed
Chhatradhari Mahton and Others Vs Akleshwar Mahton and Others
Patna High Court · AIR 1952 Patna 382
Evidence Act, 1872 — Section 11, 11(2)
High Courts29 Nov 1951Allowed
Lalmina Singh Vs Kumar Kamal Singh
Patna High Court · AIR 1952 Patna 450
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 3, 109, 110, 115Constitution of India, 1950 — Article 133, 133(1)
High Courts29 Nov 1951Allowed
Mt. Bibi Ganshul Fatma and Others Vs Badri Singh and Another
Patna High Court · AIR 1952 Patna 155
Bihar Tenancy Act, 1885 — Section 171, 171(1)Transfer of Property Act, 1882 — Section 76
High Courts28 Nov 1951Dismissed
The State Vs Hira Dubey and Another
Patna High Court · AIR 1952 Patna 135
Penal Code, 1860 (IPC) — Section 34
High Courts28 Nov 1951Allowed
Ramlal Ganjhee and Others Vs Lodha Munda and Others
Patna High Court · AIR 1952 Patna 201
Evidence Act, 1872 — Section 35General Clauses Act, 1897 — Section 3(25)Limitation Act, 1908 — Article 142, 144
High Courts23 Nov 1951
Behari Rai Vs The State
Patna High Court · AIR 1952 Patna 253
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts22 Nov 1951
Adya Krishna Prasad and Others Vs Siolal Chamar and Others
Patna High Court · AIR 1952 Patna 141
Civil Procedure Code, 1908 (CPC) — Section 115Suits Valuation Act, 1887 — Section 8
High Courts22 Nov 1951
Sheobachan Singh Vs The State of Bihar
Patna High Court · AIR 1952 Patna 177 : (1953) 1 BLJR 211
Preventive Detention Act, 1950 — Section 7
High Courts22 Nov 1951
Chandrasekhar Prasad Sinha Vs Inderdeo Prasad Mahton and Another
Patna High Court · AIR 1952 Patna 158
Bihar District Board Election Petitions Rules, 1939 — Rule 10, 2, 3, 5, 5(1)
High Courts22 Nov 1951Dismissed
Karunamoy Banerji and Others Vs Kumar Pashupati Nath Malia and Another
Patna High Court · AIR 1952 Patna 139
Bengal Court of Wards Act, 1879 — Section 18, 39Contract Act, 1872 — Section 2Specific Relief Act, 1877 — Section 27A, 3
High Courts22 Nov 1951Dismissed
Lachhman Prasad Bhagat Vs Government of Bihar and Others
Patna High Court · AIR 1952 Patna 386
Constitution of India, 1950 — Article 132(1), 133(1), 226Police Act, 1861 — Section 13
High Courts22 Nov 1951Allowed
Basdeo Singh and Others Vs Sm. Subhadra Kuer and Another
Patna High Court · AIR 1952 Patna 250
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts16 Nov 1951Dismissed
Bhukhal Tewari Vs Ramdayal Sah and Others
Patna High Court · AIR 1952 Patna 152
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts16 Nov 1951Allowed
Singeshwar Prasad and Another Vs Mt. Surja Devi
Patna High Court · AIR 1952 Patna 142
Civil Procedure Code, 1908 (CPC) — Section 115Succession Act, 1925 — Section 383, 384, 384(1)
High Courts09 Nov 1951Dismissed
Chandiprasad Vs Awadh Narain Jha and Others
Patna High Court · AIR 1952 Patna 143
Bihar Tenancy Act, 1885 — Section 170(3), 26FCivil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 47Limitation Act, 1908 — Article 141, 142