COURT ARCHIVE

Patna High Court judgments, 1936

307 judgments · page 16 of 16

High Courts08 Jan 1936

Gopalji Jha and Others Vs Gajendra Narayan Singh and Others

Patna High Court · AIR 1936 Patna 226

Estates Partition Act, 1897 — Section 29, 5(4)

High Courts08 Jan 1936

Patna High Court · AIR 1936 Patna 176

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 151

High Courts07 Jan 1936

Patna High Court · AIR 1936 Patna 619

Evidence Act, 1872 — Section 92

High Courts07 Jan 1936

Patna High Court · AIR 1936 Patna 393

Evidence Act, 1872 — Section 115Railways Act, 1890 — Section 75, 75(1)

High Courts07 Jan 1936

Patna High Court · AIR 1936 Patna 265

Chotanagpur Tenancy Act, 1908 — Section 14, 6

High Courts06 Jan 1936

Patna High Court · AIR 1936 Patna 171

Civil Procedure Code, 1908 (CPC) — Section 13Court Fees Act, 1870 — Section 13

High Courts03 Jan 1936

Patna High Court · AIR 1936 Patna 321