High Courts07 Feb 1936
Bhairo Mahto and Others Vs Rajkishore Singh and Others
Patna High Court · AIR 1936 Patna 309
COURT ARCHIVE
Patna High Court judgments, 1936
307 judgments · page 14 of 16
High Courts07 Feb 1936
Narottan Das and Others Vs Krishna Prasad and Others
Patna High Court · AIR 1936 Patna 289
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11Transfer of Property Act, 1882 — Section 100, 67
High Courts06 Feb 1936
Nand Kishore Singh and Others Vs Nagendra Bala Debi and Others
Patna High Court · AIR 1937 Patna 20
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts06 Feb 1936
Thakur Prasad Singh Vs Babui Harpeari Kuar
Patna High Court · AIR 1936 Patna 401
High Courts05 Feb 1936
Barhamdeo Singh Vs Kari Singh
Patna High Court · AIR 1936 Patna 498
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts05 Feb 1936
Kesho Ram Vs Ram Lal Sahu
Patna High Court · AIR 1936 Patna 312
Transfer of Property Act, 1882 — Section 76
High Courts04 Feb 1936
(Raja Sri Sri) Jyoti Prasad Singh Deo Bahadur Vs Rajendra Narayan Singh Deo and Others
Patna High Court · AIR 1936 Patna 287
High Courts03 Feb 1936
Gangadeo Singh and Another Vs Ram Prasad Singh and Others
Patna High Court · AIR 1937 Patna 155
Limitation Act, 1963 — Section 7
High Courts31 Jan 1936
Naga Rai and Others Vs Buchi Rai
Patna High Court · AIR 1936 Patna 285
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts30 Jan 1936
Radha Mohan Missir and Others Vs Kamaldhari Missir and Others
Patna High Court · AIR 1936 Patna 243
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25Evidence Act, 1872 — Section 102
High Courts29 Jan 1936
Munshi Sahu and Another Vs Bhupal Mahton and Others
Patna High Court · AIR 1936 Patna 274
Limitation Act, 1963 — Section 22Negotiable Instruments Act, 1881 (NI) — Section 78
High Courts27 Jan 1936
Gobardhan Mahton and Others Vs Sita Ram Singh and Others
Patna High Court · 164 Ind. Cas. 1085
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts24 Jan 1936
Musammat Daiwati Kuer and Another Vs Musammat Tunki Kuar
Patna High Court · AIR 1936 Patna 474 : 164 Ind. Cas. 804
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts24 Jan 1936
(Babu) Banarsi Lal and Others Vs Borho Sahu
Patna High Court · AIR 1936 Patna 253
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(3), 103Evidence Act, 1872 — Section 92
High Courts24 Jan 1936Dismissed
Bhagwat Sahay Vs Ram Sukrit Ram
Patna High Court · (1936) 01 PAT CK 0003
High Courts23 Jan 1936
Babu Ramlal Vs Secy. of State
Patna High Court · (1936) 01 PAT CK 0041
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts23 Jan 1936
Mukhram Mahto and Others Vs Kesho Prasad Singh Bahadur
Patna High Court · AIR 1936 Patna 258
High Courts23 Jan 1936
Rai Brindaban Prasad Vs Rai Banku Bihari Mitra and Others
Patna High Court · AIR 1936 Patna 595
Bengal Tenancy Act, 1885 — Section 40Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
High Courts20 Jan 1936
Kukur Sahu Vs Bibi Salihan
Patna High Court · AIR 1936 Patna 406
Presidency Small Cause Courts Act, 1882 — Section 16