High Courts26 Feb 1936
Badri Chaudhuri Vs Mt. Ghamoa Ghaudhrain
Patna High Court · AIR 1937 Patna 183
Registration Act, 1908 — Section 17, 17(b), 49
COURT ARCHIVE
Patna High Court judgments, 1936
307 judgments · page 13 of 16
High Courts26 Feb 1936
Mithu Pandey Vs Suraj Kumar Lal and Another
Patna High Court · AIR 1936 Patna 319
High Courts26 Feb 1936
Kameshwar Singh Vs Mahabir Pasi
Patna High Court · AIR 1936 Patna 402
Bengal Tenancy Act, 1885 — Section 153, 193Limitation Act, 1963 — Article 110
High Courts25 Feb 1936
In Re D, a Pleader
Patna High Court · AIR 1936 Patna 423
Penal Code, 1860 (IPC) — Section 384, 420
High Courts24 Feb 1936
Surpat Singh and Others Vs Gena Jha and Another
Patna High Court · AIR 1936 Patna 315
Evidence Act, 1872 — Section 32, 32(7)
High Courts20 Feb 1936
Jageshwar Singh and Others Vs Modnarain Singh and Another
Patna High Court · AIR 1936 Patna 426
High Courts20 Feb 1936
K., a Mukhtar of Aurangabad
Patna High Court · AIR 1936 Patna 337 : 170 Ind. Cas. 458
Legal Practitioners Act, 1879 — Section 13(b)
High Courts20 Feb 1936Dismissed
Gobind Ojha and others Vs Sita Ram Ojha and others
Patna High Court · (1936) 02 PAT CK 0004
High Courts18 Feb 1936
Bilat Rout Vs Mahbub Safi and Others
Patna High Court · AIR 1936 Patna 303
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 47, 47(2)
High Courts18 Feb 1936
Shiva Prasad Singh Vs Ramjas Agarwala and Another
Patna High Court · AIR 1936 Patna 345
High Courts17 Feb 1936
Munga Lal Vs Sagarmal and Another
Patna High Court · AIR 1936 Patna 629
Bengal Tenancy Act, 1885 — Section 171Limitation Act, 1963 — Article 47
High Courts14 Feb 1936
Ramrachhya Singh and Others Vs Damar Singh and Others
Patna High Court · AIR 1936 Patna 356
Chotanagpur Tenancy Act, 1908 — Section 11, 215
High Courts12 Feb 1936
Sm. Kausalya Debi and Others Vs Kauleshwar Singh and Others
Patna High Court · AIR 1947 Patna 113
Civil Procedure Code, 1908 (CPC) — Section 97Court Fees Act, 1870 — Article 11 Schedule II, 5
High Courts07 Feb 1936
Jadunandan Singh and Others Vs Shankar Sahu and Another
Patna High Court · AIR 1936 Patna 310
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 148
High Courts07 Feb 1936
Kuchwar Lime and Stone Co. Ltd. Vs Secy. of State
Patna High Court · AIR 1936 Patna 372
Civil Procedure Code, 1908 (CPC) — Section 80Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 107
High Courts07 Feb 1936
Amal Krishna Rai and Others Vs Kedarnath Banerjee and Others
Patna High Court · AIR 1936 Patna 306