High Courts20 Apr 1936
Bishadendu Gupta Vs H. Langham Reed and Others
Patna High Court · AIR 1937 Patna 196 : (1937) 7 CompCas 165
Civil Procedure Code, 1908 (CPC) — Section 16Companies Act, 1956 — Section 235, 3
COURT ARCHIVE
Patna High Court judgments, 1936
307 judgments · page 11 of 16
High Courts17 Apr 1936
Kirtyanand Sinha Vs Ramanand Sinha and Others
Patna High Court · 164 Ind. Cas. 220
Specific Relief Act, 1877 — Section 56, 57
High Courts14 Apr 1936
Khartar Shah and Another Vs Shyamlal Singh and Another
Patna High Court · AIR 1936 Patna 616
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts13 Apr 1936
Giridharilal Marwari Vs Emperor
Patna High Court · AIR 1936 Patna 579
Criminal Procedure Code, 1898 (CrPC) — Section 531, 545Penal Code, 1860 (IPC) — Section 482
High Courts08 Apr 1936
Brijnath Dutt and Others Vs Barda Kanta Ray and Others
Patna High Court · AIR 1936 Patna 562
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts07 Apr 1936
Dinanath Mahatha and Others Vs Jyoti Prasad Singh Deo Bahadur
Patna High Court · AIR 1936 Patna 400
High Courts07 Apr 1936
Mt. Puna Bibi and Others Vs Sri Sri Keshab Rai Ji Thakur
Patna High Court · AIR 1936 Patna 411
High Courts07 Apr 1936
Tirathraj Tiwari and Another Vs Firm Shyam Sundar Balkishun and Another
Patna High Court · 164 Ind. Cas. 808
Provincial Insolvency Act, 1920 — Section 53
High Courts06 Apr 1936
Sankatha Rai Vs Khaderan Mian
Patna High Court · AIR 1936 Patna 503
Criminal Procedure Code, 1898 (CrPC) — Section 236Penal Code, 1860 (IPC) — Section 160, 323
High Courts03 Apr 1936
Mahabir Das Vs Sadho Choudhuri and Another
Patna High Court · AIR 1936 Patna 505
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 115
High Courts30 Mar 1936
Kameshwar Singh Vs Mahabir Pasi
Patna High Court · AIR 1936 Patna 403
Bengal Tenancy Act, 1885 — Section 193Limitation Act, 1963 — Article 110Registration Act, 1908 — Section 3
High Courts30 Mar 1936
Nisan Singh Vs Ramchandra Sao
Patna High Court · AIR 1936 Patna 429
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts26 Mar 1936
(Firm) Ramanand Ganpat Rai Vs Rakhal Mandal and Others
Patna High Court · AIR 1936 Patna 496
Limitation Act, 1963 — Article 166
High Courts25 Mar 1936
Kameshwar Singh Bahadur of Darbhanga Vs Emperor
Patna High Court · AIR 1936 Patna 413
Bengal Embankment Act, 1882 — Section 76(b), 79
High Courts25 Mar 1936
Maharaja Kumar Ramranbijai Prasad Singh Vs Deoki Ahir and Others
Patna High Court · AIR 1937 Patna 180
Conveyancing Act, 1892 — Section 3
High Courts24 Mar 1936
(Firm) Ram Chandra-Faraya Lal Vs Bhaia Dharman Sahi
Patna High Court · AIR 1936 Patna 437
High Courts24 Mar 1936
Surpat Singh and Others Vs Shital Singh
Patna High Court · AIR 1936 Patna 480
Bengal Tenancy Act, 1885 — Section 170
High Courts23 Mar 1936
Bengal Coal Co., Ltd. Vs Brijdeo Narayan Singh
Patna High Court · AIR 1936 Patna 408
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Mar 1936
Joti Lal Sah and Others Vs Sheodhayan Prashad Sah and Others
Patna High Court · AIR 1936 Patna 420
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 47Transfer of Property Act, 1882 — Section 60
High Courts23 Mar 1936
Dukha Lal Choudhuri Vs Mt. Manabati and Others
Patna High Court · AIR 1936 Patna 341
Bengal Tenancy Act, 1885 — Section 38, 52