High Courts30 Jul 1936
Chuni Lal and Another Vs Ram Ranvijoy Prasad Singh
Patna High Court · AIR 1936 Patna 558
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 166, 14
COURT ARCHIVE
Patna High Court judgments, 1936
307 judgments · page 9 of 16
High Courts29 Jul 1936
Bindeshari Prasad Vs Biso Singh
Patna High Court · AIR 1937 Patna 62
Provincial Insolvency Act, 1920 — Section 35, 75
High Courts29 Jul 1936
Pirthi Singh Vs Ramsaran Mahto and Others
Patna High Court · AIR 1936 Patna 556
Bengal Tenancy Act, 1885 — Section 148ACivil Procedure Code, 1908 (CPC) — Section 11
High Courts28 Jul 1936
Jainandan Ram Tewari Vs Ruria Uraon and Others
Patna High Court · AIR 1936 Patna 590
Chotanagpur Tenancy Act, 1908 — Section 208, 212, 214(b)
High Courts28 Jul 1936
S.M. DeSouza Vs Secy. of State
Patna High Court · AIR 1936 Patna 542
Central Provinces Tenancy Act, 1883 — Section 46, 47
High Courts24 Jul 1936
Mangar Koiri and Others Vs Emperor
Patna High Court · AIR 1936 Patna 512
Arms Act, 1959 — Section 19(f)
High Courts22 Jul 1936
Hanuman Sahay Vs Emperor
Patna High Court · AIR 1936 Patna 531 : 165 Ind. Cas. 564
Penal Code, 1860 (IPC) — Section 464, 465
High Courts21 Jul 1936
LaI Babu Vs Rang Bahadur Singh
Patna High Court · AIR 1936 Patna 506
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts20 Jul 1936
Nimaicharan Das and Others Vs Surendra Nath Ghosh
Patna High Court · AIR 1936 Patna 606
Bengal Tenancy Act, 1885 — Section 109, 116
High Courts20 Jul 1936
Commissioner of Income Tax Vs Humayun Raza and Another
Patna High Court · AIR 1936 Patna 532
High Courts14 Jul 1936
Bhubneshwar Prashad Vs Emperor
Patna High Court · AIR 1936 Patna 501
Criminal Procedure Code, 1898 (CrPC) — Section 242
High Courts02 Jul 1936
Ramdhani Mahton Vs Emperor
Patna High Court · AIR 1936 Patna 536
Penal Code, 1860 (IPC) — Section 352, 426
High Courts02 Jul 1936
Ishar Singh and Others Vs Shama Dusadh and Others
Patna High Court · AIR 1937 Patna 131
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 325, 379
High Courts30 Jun 1936
Qutubuddin and Another Vs Emperor
Patna High Court · AIR 1937 Patna 211
Bengal Tenancy Act, 1885 — Section 158BCriminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 205
High Courts29 Jun 1936
Imamuddin Khan Vs Emperor
Patna High Court · AIR 1937 Patna 112
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411
High Courts24 Jun 1936
Gauri Shanker Sahay Vs Emperor
Patna High Court · AIR 1936 Patna 499
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188Railways Act, 1890 — Section 108
High Courts09 Jun 1936
Deonandan Jha and Another Vs Emperor
Patna High Court · AIR 1936 Patna 534
Penal Code, 1860 (IPC) — Section 411
High Courts12 May 1936
Gudar Sao Vs Emperor
Patna High Court · AIR 1936 Patna 533
Penal Code, 1860 (IPC) — Section 213, 243
High Courts09 May 1936
Kapileswar Maharana Vs Abdul Rahman
Patna High Court · AIR 1936 Patna 490
Limitation Act, 1963 — Article 164