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Patna High Court judgments, 1936

307 judgments · page 8 of 16

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High Courts17 Aug 1936

Deo Narain Sahu and Others Vs Ganesh Ram and Another

Patna High Court · AIR 1936 Patna 604

Limitation Act, 1963 — Section 5
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High Courts14 Aug 1936

Firm Jankiram-Sital Ram and Others Vs Chota Nagpur Banking Association, Ltd. and Others

Patna High Court · AIR 1937 Patna 169

Civil Procedure Code, 1908 (CPC) — Section 21, 64Evidence Act, 1872 — Section 115
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High Courts14 Aug 1936

Kalyan Mul Mathur Vs Emperor

Patna High Court · AIR 1936 Patna 577

Criminal Procedure Code, 1898 (CrPC) — Section 133, 137(3), 149
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High Courts12 Aug 1936

Mt. Balkesia and Others Vs Mahant Bhagwan Gir and Others

Patna High Court · AIR 1937 Patna 9

Civil Procedure Code, 1908 (CPC) — Section 11, 9Evidence Act, 1872 — Section 114(i)
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High Courts11 Aug 1936

Chhatra Kumari Debi Vs Mt. Parbati Kuer and Another

Patna High Court · AIR 1936 Patna 600

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High Courts07 Aug 1936

Rai Hari Prasad Vs Emperor

Patna High Court · AIR 1936 Patna 608

Penal Code, 1860 (IPC) — Section 109, 147, 379
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High Courts07 Aug 1936

Suraj Dusadh and Others Vs Emperor

Patna High Court · AIR 1936 Patna 627

Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 149, 430
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High Courts06 Aug 1936

Manager, Dhalbhum Estate Vs Overseer, Jugsalai Notified Area Committee

Patna High Court · AIR 1937 Patna 224 : 169 Ind. Cas. 38

Bihar and Orissa Municipal Act, 1922 — Section 238, 242
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High Courts05 Aug 1936

Nokhelal Jha and Others Vs Srimati Rajeshwari Kumari and Others

Patna High Court · AIR 1937 Patna 141

Court Fees Act, 1870 — Section 7(iv)(c), 7(v)(a)
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High Courts05 Aug 1936

Lilku Mahto and Others Vs Amar Mahto

Patna High Court · AIR 1936 Patna 602

Evidence Act, 1872 — Section 110Specific Relief Act, 1877 — Section 9
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High Courts05 Aug 1936

(Mahant) Ramkeshwar Das Vs Baldeo Singh

Patna High Court · AIR 1936 Patna 588

Evidence Act, 1872 — Section 145, 21
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High Courts05 Aug 1936

M. Sh. Muhammad Sadiq and Others Vs Harakh Narain and Others

Patna High Court · AIR 1936 Patna 583

Transfer of Property Act, 1882 — Section 76(h), 77
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High Courts05 Aug 1936

Damar Mahton Vs Jagdip Mahton and Others

Patna High Court · AIR 1936 Patna 535

Limitation Act, 1963 — Article 120, 125
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High Courts04 Aug 1936

Mt. Bibi Marim Vs Surajmal and Others

Patna High Court · AIR 1936 Patna 591

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts04 Aug 1936

Mt. Shivadulari Kuer Vs Bhagwati Charan Sahu

Patna High Court · AIR 1936 Patna 593

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High Courts04 Aug 1936

Balabux Marwari Vs Inder Kumar Tewari and Others

Patna High Court · AIR 1936 Patna 539

Limitation Act, 1963 — Article 60Succession Act, 1925 — Section 214
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High Courts03 Aug 1936

Bhagwan Das Vs Akbar Hussain Khan

Patna High Court · AIR 1936 Patna 571

Bengal Tenancy Act, 1885 — Section 171Transfer of Property Act, 1882 — Section 52
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High Courts03 Aug 1936

Yakub Christian and Others Vs Patras Munda and Others

Patna High Court · AIR 1936 Patna 570

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High Courts31 Jul 1936

Baijnath Sahu and Another Vs Jaimangal Prasad Singh and Others

Patna High Court · AIR 1937 Patna 56

Evidence Act, 1872 — Section 167, 35
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High Courts31 Jul 1936

Baljnath Sahu and Another Vs Jaimangal Prasad Singh and Others

Patna High Court · 164 Ind. Cas. 851

Evidence Act, 1872 — Section 167, 35
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