High Courts07 May 1936
LACHIRAM BALDEODAS Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1936) 4 ITR 279
Income Tax Act, 1961 — Section 25A
COURT ARCHIVE
Patna High Court judgments, 1936
307 judgments · page 10 of 16
High Courts07 May 1936
Pancham Singh and Others Vs Rai Promotha Nath Mitra and Others
Patna High Court · AIR 1936 Patna 450 : 164 Ind. Cas. 358
High Courts07 May 1936
Lachhiram Baldeodas Vs Commissioner of Income Tax
Patna High Court · AIR 1936 Patna 476 : 164 Ind. Cas. 799
Income Tax Act, 1961 — Section 25A
High Courts06 May 1936
Kapileswar Maharana Vs Abdul Rahman
Patna High Court · 164 Ind. Cas. 854
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 May 1936
Jagarnath Lal Vs Lal Babu
Patna High Court · AIR 1936 Patna 447 : 164 Ind. Cas. 282
Majority Act, 1875 — Section 3
High Courts05 May 1936
Krishna Chandra Deb Vs Rajendra Narayan Bhanj Deo and Another
Patna High Court · AIR 1936 Patna 465 : 164 Ind. Cas. 287
Civil Procedure Code, 1908 (CPC) — Section 102, 103, 109, 115
High Courts05 May 1936
Thakur Deyal Singh and Others Vs Rai Promatha Nath Mitra and Others
Patna High Court · AIR 1936 Patna 493 : 164 Ind. Cas. 811a
Transfer of Property Act, 1882 — Section 114
High Courts05 May 1936
Mt. Jagtaran Kuer Vs Mt. Gaitri Debi
Patna High Court · AIR 1936 Patna 430
Succession Act, 1925 — Section 373(3), 373(4), 375
High Courts05 May 1936
Chhoti Rani Saheba and Others Vs Kumar Brijdeo Narayan Singh and Another
Patna High Court · AIR 1937 Patna 108
Court of Wards Act — Section 51, 52
High Courts04 May 1936
Maharajadhiraj Sir Kameshwar Singh of Darbhanga Vs Hem Nath Jha and Others
Patna High Court · AIR 1937 Patna 127
Bengal Tenancy Act, 1885 — Section 104A, 104F, 112
High Courts01 May 1936
Babui Dineshwari Kuer and Another Vs Ram Narain Singh and Others
Patna High Court · AIR 1936 Patna 546
High Courts01 May 1936
Rajendra Narayan Singh Deo and Others Vs Lalmohan Tribeni and Another
Patna High Court · 164 Ind. Cas. 277
Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 13, 32
High Courts01 May 1936
Suraj Kumar Singh and Others Vs Radha Krishnaji
Patna High Court · AIR 1937 Patna 78
High Courts29 Apr 1936
Debnath Mahata and Others Vs Jagadish Chandra Deo Dhabal Deb
Patna High Court · AIR 1936 Patna 563
Chotanagpur Tenancy Act, 1908 — Section 127(1), 132, 60
High Courts29 Apr 1936
Khaja Abdul Ghani and Others Vs Emperor
Patna High Court · AIR 1937 Patna 144
Bengal Ferries Act, 1885 — Section 16, 17, 28
High Courts22 Apr 1936
Gauri Shanker Sahu and Others Vs Sheotahal Gir
Patna High Court · 164 Ind. Cas. 213
Bengal Tenancy Act, 1885 — Section 167
High Courts21 Apr 1936
Chand Mul and Another Vs Naku Manjhi and Others
Patna High Court · AIR 1936 Patna 508
Chotanagpur Tenancy Act, 1908 — Section 132, 64
High Courts21 Apr 1936
Mahabir Prasad Vs Brij Mohan Prasad
Patna High Court · AIR 1936 Patna 553
Civil Procedure Code, 1908 (CPC) — Section 110