High Courts07 Sept 1936
Bajrang Marwari and Others Vs Durga Prasad Sao
Patna High Court · AIR 1937 Patna 31
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476BPenal Code, 1860 (IPC) — Section 183
COURT ARCHIVE
Patna High Court judgments, 1936
307 judgments · page 7 of 16
High Courts07 Sept 1936
J. Ramackers and Another Vs Emperor
Patna High Court · AIR 1937 Patna 3
Central Motor Vehicles Rules, 1989 — Rule 20(5)Motor Vehicles Act, 1988 — Section 16
High Courts07 Sept 1936
Pheku Mian Vs Syed Ali and Others
Patna High Court · AIR 1937 Patna 178
Transfer of Property Act, 1882 — Section 54, 60, 91
High Courts04 Sept 1936
Kameshwar Singh Bahadur Vs Shaikh Sakhawat Ali and Others
Patna High Court · AIR 1937 Patna 96
Limitation Act, 1963 — Article 131
High Courts04 Sept 1936
RAJENDRA NARAYAN BHANJA DEO Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · AIR 1937 Patna 1 : (1937) 5 ITR 111
Income Tax Act, 1961 — Section 6
High Courts03 Sept 1936
Thakur Das Vs Ram Gulam Singh and Others
Patna High Court · AIR 1937 Patna 151
Companies Act, 1956 — Section 231Provincial Insolvency Act, 1920 — Section 54
High Courts02 Sept 1936
Nathuni Singh and Others Vs Khub Lal Singh and Others
Patna High Court · AIR 1937 Patna 85
High Courts02 Sept 1936
Kameshar Singh Bahadur Vs Ramdhari Mandal
Patna High Court · AIR 1937 Patna 88
High Courts01 Sept 1936
Abdul Manir Vs Kadir Khan and Others
Patna High Court · AIR 1937 Patna 110
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 304, 325
High Courts31 Aug 1936
Rameshwar Bhagat and Another Vs Thakur Jeban Narayan Singh and Others
Patna High Court · AIR 1937 Patna 49
Bihar Tenancy Act, 1885 — Section 26(N), 26(O), 26(O)(3)(b)
High Courts31 Aug 1936
Emperor Vs Raghunandan Saran Das
Patna High Court · AIR 1936 Patna 639
Criminal Procedure Code, 1898 (CrPC) — Section 191
High Courts31 Aug 1936
Mukhram Marwari and Others Vs Bateswar Mahtont and Others
Patna High Court · AIR 1937 Patna 807 : 169 Ind. Cas. 805
Transfer of Property Act, 1882 — Section 73
High Courts27 Aug 1936
Sheogobind Rai Vs Deonarayan Ahir and Others
Patna High Court · AIR 1936 Patna 631
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts26 Aug 1936
Ramparikha Pandey and Others Vs Mt. Ramjhari Kuer
Patna High Court · AIR 1937 Patna 44
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Limitation Act, 1963 — Article 111, 116
High Courts26 Aug 1936
Sri Mahabirji and Others Vs Ramnath Kasanvani
Patna High Court · AIR 1936 Patna 634
Registration Act, 1908 — Section 17, 17(1)(c), 49
High Courts25 Aug 1936
Sanmon Tiwari Vs Emperor
Patna High Court · AIR 1936 Patna 581
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 323
High Courts24 Aug 1936
Kedar Nath Singh Vs Kesri Mull and Others
Patna High Court · AIR 1937 Patna 17
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 9 Rule 13, 151
High Courts21 Aug 1936
Sm. Nathuni Sahuain and Others Vs Dharanidhar Jha and Others
Patna High Court · AIR 1937 Patna 156
Transfer of Property Act, 1882 — Section 61, 62
High Courts18 Aug 1936
Jagan Koeri and Others Vs Chairman, Gaya Municipality and Another
Patna High Court · AIR 1937 Patna 567
Bengal Municipal Act, 1884 — Section 223ABihar and Orissa Municipal Act, 1922 — Section 58Evidence Act, 1872 — Section 83