High Courts07 Oct 1936
Surpat Singh and Others Vs Surpat Singh and Others
Patna High Court · AIR 1937 Patna 165
Bihar Tenancy Act, 1885 — Section 103B
COURT ARCHIVE
Patna High Court judgments, 1936
307 judgments · page 5 of 16
High Courts07 Oct 1936Dismissed
Surpat Singh and others Vs Bhupendra Narayan Singh and others
Patna High Court · (1936) 10 PAT CK 0020
High Courts07 Oct 1936
Chairman of the Commissioners of Chakradharpur Municipality Vs Murlidhar Marwary
Patna High Court · AIR 1937 Patna 25
Provincial Small Cause Courts Act, 1887 — Article 19 Schedule 2
High Courts02 Oct 1936
Mohammad Yahia and Another Vs Musammat Bibi Soghra and Another
Patna High Court · AIR 1937 Patna 232 : 169 Ind. Cas. 741
Civil Procedure Code, 1908 (CPC) — Section 147Registration Act, 1908 — Section 17, 49Specific Relief Act, 1963 — Section 21
High Courts02 Oct 1936
Saukhi Singh and Others Vs Thakur Prasad Sinha and Another
Patna High Court · AIR 1937 Patna 43
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 48Limitation Act, 1963 — Article 181
High Courts30 Sept 1936
Darogi Rai and Another Vs Basdeo Mahto and Others
Patna High Court · AIR 1937 Patna 40
Limitation Act, 1963 — Section 19, 21
High Courts30 Sept 1936
Mohit Tewari Vs Ram Narain Dube and Others
Patna High Court · AIR 1938 Patna 110
High Courts28 Sept 1936
Het Lall Vs Upendra Nath Basu and Others
Patna High Court · AIR 1937 Patna 214
Registration Act, 1908 — Section 17
High Courts28 Sept 1936
Emperor Vs Sahadeo Karan Singh and Another
Patna High Court · AIR 1937 Patna 84
Criminal Procedure Code, 1898 (CrPC) — Section 211, 476
High Courts25 Sept 1936
Liquidator, Bagha Co-operative Society Vs Debi Mangal Prasad Sinha and Others
Patna High Court · 170 Ind. Cas. 130
Civil Procedure Code, 1908 (CPC) — Section 103Limitation Act, 1963 — Section 20
High Courts24 Sept 1936
Ramsagar Gope and Others Vs Emperor
Patna High Court · AIR 1936 Patna 622
Penal Code, 1860 (IPC) — Section 149, 302
High Courts23 Sept 1936
Jadunandan Jha Vs Emperor
Patna High Court · AIR 1937 Patna 317 : 169 Ind. Cas. 489
Penal Code, 1860 (IPC) — Section 107, 109, 111, 114, 144
High Courts23 Sept 1936
Sakhichand Kandu Vs Emperor
Patna High Court · AIR 1937 Patna 6
Penal Code, 1860 (IPC) — Section 182, 193
High Courts23 Sept 1936
Mt. Dulhin Shyam Sunder Koer Vs Mt. Sheorachan Kuer
Patna High Court · AIR 1937 Patna 235
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts22 Sept 1936
Sakaldeo Singh Vs Emperor
Patna High Court · AIR 1937 Patna 4
Penal Code, 1860 (IPC) — Section 64, 67, 70
High Courts22 Sept 1936
Bajrangi Raut and Others Vs Lala Janki Parshad
Patna High Court · AIR 1936 Patna 637
High Courts22 Sept 1936
Kumar Chowdhury Vs Emperor
Patna High Court · 170 Ind. Cas. 997
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 191, 193, 196, 197, 198
High Courts21 Sept 1936
Ramjank Patwa Vs Emperor
Patna High Court · AIR 1937 Patna 276
Public Gambling Act, 1867 — Section 11
High Courts21 Sept 1936
Elena Mary Grant Vs Norman Mating Grant
Patna High Court · AIR 1937 Patna 82
Matrimonial Causes Act, 1950 — Section 28