High Courts18 Sept 1936
Samarendra Kumar Chakarvarti and Another Vs Emperor
Patna High Court · AIR 1937 Patna 263
Penal Code, 1860 (IPC) — Section 109, 363, 366
COURT ARCHIVE
Patna High Court judgments, 1936
307 judgments · page 6 of 16
High Courts18 Sept 1936
Krishna Kumar Chatterji Vs Mt. Jagpati Kuer and Others
Patna High Court · AIR 1937 Patna 73
Stamp Act, 1899 — Section 36
High Courts18 Sept 1936
Rani Chhater Kumari Debi Vs Bhagwati Prasad and Others
Patna High Court · AIR 1937 Patna 278 : 169 Ind. Cas. 72
Bengal Tenancy Act, 1885 — Section 170Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts18 Sept 1936
Sah Radha Krishna Vs Jamuna Prasad Singh and Others
Patna High Court · 170 Ind. Cas. 66
High Courts18 Sept 1936
Bipat Gope and Others Vs Emperor
Patna High Court · AIR 1937 Patna 369 : 169 Ind. Cas. 495
Criminal Procedure Code, 1898 (CrPC) — Section 282, 283, 374, 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts18 Sept 1936
Deodhari Koeri and others Vs Emperor
Patna High Court · (1936) 09 PAT CK 0013
High Courts17 Sept 1936
Chandreshwar Prasad Narain Singh and Another Vs Arunendra Mohan Ghose
Patna High Court · AIR 1936 Patna 626
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 406, 420
High Courts15 Sept 1936
(Sheikh) Ghasit Mian Vs Thakur Panchanan Singh and Others
Patna High Court · AIR 1937 Patna 58
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Sept 1936
Shazad Khan and Others Vs Darbar Babu Kuchhi
Patna High Court · AIR 1937 Patna 16
Partnership Act, 1932 — Section 69, 74(b)
High Courts15 Sept 1936
Ramdin Lal Vs Emperor
Patna High Court · AIR 1937 Patna 176
Criminal Procedure Code, 1898 (CrPC) — Section 476A, 559Penal Code, 1860 (IPC) — Section 193
High Courts14 Sept 1936
Deonandan Thakur Vs Mt. Hanso Kuer and Others
Patna High Court · AIR 1937 Patna 104
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43, Order 21 Rule 90, 115
High Courts14 Sept 1936
Mahanth Shib Narain Das Vs Pandey Jamuna Prasad and Others
Patna High Court · AIR 1937 Patna 220
High Courts14 Sept 1936
Bajendra Narayan Bhanja Deo Vs Commissioner of Income Tax, B. and O.
Patna High Court · (1936) 09 PAT CK 0003
High Courts11 Sept 1936
Sarup Lal Vs Emperor
Patna High Court · AIR 1936 Patna 636
Bihar and Orissa Prevention of Adulteration Act, 1919 — Section 3(1)
High Courts10 Sept 1936
John Gurney Wakefield Vs Kumar Rani Sayeeda Khatoon
Patna High Court · AIR 1937 Patna 36
Transfer of Property Act, 1882 — Section 53A
High Courts09 Sept 1936
(Lala) Deo Narain Lal and Others Vs Ram Khelawan Singh and Others
Patna High Court · AIR 1937 Patna 98
Bengal Tenancy Act, 1885 — Section 19, 20, 21
High Courts08 Sept 1936
Ramadhikari Singh and Others Vs Emperor
Patna High Court · AIR 1937 Patna 14
Bengal Embankment Act, 1882 — Section 76(b)Evidence Act, 1872 — Section 114(e), 114(f)
High Courts08 Sept 1936
Raja Kirtyanand Singh Bahadur and Others Vs Saileswar Sen
Patna High Court · AIR 1937 Patna 22
Civil Procedure Code, 1908 (CPC) — Section 60(k)