High Courts20 Jan 1936
Janki Das and Another Vs Kalu Ram and Another
Patna High Court · AIR 1936 Patna 250
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
COURT ARCHIVE
Patna High Court judgments, 1936
307 judgments · page 15 of 16
High Courts20 Jan 1936
(Maharaja) Pratap Udai Nath Sahi Deo Vs Baraik Lal Sahi and Others
Patna High Court · AIR 1936 Patna 615
Chotanagpur Tenancy Act, 1908 — Section 182, 208, 210(2)
High Courts20 Jan 1936
Barari Co-operative Bank, Ltd Vs Singheswar Jha
Patna High Court · AIR 1936 Patna 256
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 Jan 1936
Ghasiram Biseswar Lal Firm Vs Otla Gaurai Otla Basaraj Firm
Patna High Court · 164 Ind. Cas. 876
High Courts17 Jan 1936
Bhagwati Saran Singh Vs Bai Kishunji
Patna High Court · AIR 1936 Patna 370
Bengal Land Revenue Sales Act, 1859 — Section 31Contract Act, 1872 — Article 72Limitation Act, 1963 — Article 120
High Courts16 Jan 1936
Harihar Prasad Singh and Others Vs Bhubneshwari Prasad Singh and Others
Patna High Court · AIR 1936 Patna 270
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts16 Jan 1936
Adikanda Sahu and Others Vs Banchhu Malik
Patna High Court · AIR 1936 Patna 340
High Courts16 Jan 1936
Lachminarayan Das Vs Chairman, Cuttack Municipality
Patna High Court · AIR 1936 Patna 322
Bihar and Orissa Municipal Act, 1922 — Section 107, 107(1)
High Courts15 Jan 1936
Sheikh Elahi Bux Vs Emperor
Patna High Court · AIR 1936 Patna 152
Penal Code, 1860 (IPC) — Section 378, 379
High Courts14 Jan 1936
Mukhi Ram Vs Firm Kamta Prasad-Balam Das
Patna High Court · AIR 1937 Patna 222
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4
High Courts13 Jan 1936
Rai Satyadeva Narayan Sinha and Others Vs Tirbeni Prasad
Patna High Court · AIR 1936 Patna 153
Limitation Act, 1963 — Section 5Transfer of Property Act, 1882 — Section 7
High Courts10 Jan 1936
Beyas Narain Singh and Others Vs Dasrath Singh and Others
Patna High Court · AIR 1936 Patna 382
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476BPenal Code, 1860 (IPC) — Section 196
High Courts10 Jan 1936
Mt. Jamuni Vs Bholaram and Another
Patna High Court · AIR 1936 Patna 561
Chotanagpur Tenancy Act, 1908 — Section 47
High Courts10 Jan 1936
Mt. Sukni Chamain Vs Emperor
Patna High Court · AIR 1936 Patna 245
Criminal Procedure Code, 1898 (CrPC) — Section 164, 374Penal Code, 1860 (IPC) — Section 84
High Courts10 Jan 1936
Mt. Anchahi Vs (Firm) Birjmohan Lall, Madan Lall and Others
Patna High Court · AIR 1936 Patna 177
Civil Procedure Code, 1908 (CPC) — Section 39
High Courts10 Jan 1936
Acharaja Singh and Another Vs Emperor
Patna High Court · AIR 1936 Patna 410
Criminal Procedure Code, 1898 (CrPC) — Section 531Penal Code, 1860 (IPC) — Section 366A, 420
High Courts09 Jan 1936
Apurba Krishna Mitra Vs Ram Bahadur and Others
Patna High Court · AIR 1936 Patna 191
Civil Procedure Code, 1908 (CPC) — Section 34Limitation Act, 1963 — Section 5
High Courts09 Jan 1936
Kallar Choudhury and Others Vs Mt. Kamod Choudharain and Another
Patna High Court · AIR 1936 Patna 300
Registration Act, 1908 — Section 17, 17(2)
High Courts09 Jan 1936
Haripada Gupta Vs Babu Lal Mahto and Others
Patna High Court · AIR 1936 Patna 266