High Courts12 Nov 1940
Mt. Krishna Vati Babu and Others Vs Mt. Gunjari
Patna High Court · AIR 1941 Patna 299
COURT ARCHIVE
Patna High Court judgments, 1940
232 judgments · page 3 of 12
High Courts11 Nov 1940
Gopi Lohar and Others Vs Maheshwar Prasad Narain Singh and Others
Patna High Court · AIR 1941 Patna 141
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21
High Courts08 Nov 1940
Secretary of State Vs Ram Bachan Lal and Another
Patna High Court · AIR 1941 Patna 422
High Courts06 Nov 1940
Ram Kripal Singh and Others Vs Sidheshwar Singh and Others
Patna High Court · AIR 1941 Patna 516
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts06 Nov 1940
Udai Chand Lal Vs Firm Pannalal Champalal and Others
Patna High Court · AIR 1941 Patna 174
High Courts06 Nov 1940
Mohammad Hanif and Another Vs Khairat Ali and Others
Patna High Court · AIR 1941 Patna 577
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 144, 47
High Courts06 Nov 1940
Naubat Singh Vs Mt. Shambarat Kuar and Others
Patna High Court · AIR 1942 Patna 161
High Courts17 Oct 1940
Sheikh Abdul Ahad and Another Vs Harikishun and Others
Patna High Court · AIR 1941 Patna 201
Bengal Tenancy Act, 1885 — Section 103Limitation Act, 1963 — Article 131
High Courts17 Oct 1940
Raghubir Dayal Missir Vs Emperor
Patna High Court · AIR 1941 Patna 177
Dangerous Drugs Act, 1930 — Section 13(a), 32
High Courts16 Oct 1940
Suba Singh and Others Vs Emperor
Patna High Court · AIR 1941 Patna 165
Criminal Procedure Code, 1898 (CrPC) — Section 476BPenal Code, 1860 (IPC) — Section 193, 304
High Courts16 Oct 1940
Mahabir Sah and Others Vs Emperor
Patna High Court · AIR 1941 Patna 136
Penal Code, 1860 (IPC) — Section 186, 206
High Courts03 Oct 1940
Tika Sao and Others Vs Hari Lal and Others
Patna High Court · AIR 1941 Patna 276
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 92
High Courts03 Oct 1940
Secretary of State Vs Sagarmal Marwari and Another
Patna High Court · AIR 1941 Patna 517
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 77
High Courts03 Oct 1940
Raghunath Gope Vs Emperor
Patna High Court · AIR 1941 Patna 175
Evidence Act, 1872 — Section 105, 106Penal Code, 1860 (IPC) — Section 411
High Courts03 Oct 1940
Naim Sahib Vs Tata Iron and Steel Co. Ltd.
Patna High Court · AIR 1941 Patna 244
Transfer of Property Act, 1882 — Section 107, 116
High Courts02 Oct 1940
Superintendent and Remembrancer of Legal Affairs Vs Murali Manohar Prasad
Patna High Court · AIR 1941 Patna 185
Contempt of Courts Act, 1971 — Section 2(1), 3Penal Code, 1860 (IPC) — Section 304
High Courts02 Oct 1940
Mundrika Singh and Others Vs Nand Lal Singh and Others
Patna High Court · AIR 1941 Patna 204
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts02 Oct 1940
Kdar Nath and Another Vs Emperor
Patna High Court · AIR 1941 Patna 209
Arms Act, 1959 — Section 19(f), 21Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts30 Sept 1940
Goni Mahton and Others Vs Emperor
Patna High Court · AIR 1941 Patna 169
Criminal Procedure Code, 1898 (CrPC) — Section 435