High Courts27 Sept 1940
Chander Kuer and Others Vs Emperor
Patna High Court · AIR 1941 Patna 206
Criminal Procedure Code, 1898 (CrPC) — Section 70Penal Code, 1860 (IPC) — Section 147, 354
COURT ARCHIVE
Patna High Court judgments, 1940
232 judgments · page 4 of 12
High Courts26 Sept 1940
Joshyula Satyanarayana Sidhanti Vs Berhampore Municipal Council
Patna High Court · AIR 1942 Patna 42
High Courts25 Sept 1940
Emperor Vs Albert Barney
Patna High Court · AIR 1941 Patna 163
Criminal Procedure Code, 1898 (CrPC) — Section 443, 447
High Courts24 Sept 1940
Mon Mohan Singh Vs Raghu Nandan Singh and Others
Patna High Court · AIR 1941 Patna 465
Encumbered Estates Act, 1934 — Section 3
High Courts23 Sept 1940
Ramgobind Prasad and Another Vs Gulab Chand Sahu and Others
Patna High Court · AIR 1941 Patna 430
Evidence Act, 1872 — Section 159, 34
High Courts19 Sept 1940
Baidyanath Mahanty Vs Emperor
Patna High Court · AIR 1942 Patna 145(1)
Penal Code, 1860 (IPC) — Section 411
High Courts18 Sept 1940
Mt. Bibi Umatul Rasul Vs Mt. Lakho Kuer
Patna High Court · AIR 1941 Patna 405
Court Fees Act, 1870 — Article 17 Schedule 2Limitation Act, 1963 — Article 166
High Courts18 Sept 1940
Mahadeo Das Vs Tribeni Prasad Singh and Others
Patna High Court · AIR 1941 Patna 404
High Courts18 Sept 1940
Jadunandan Singh and Another Vs Emperor
Patna High Court · AIR 1941 Patna 129
Penal Code, 1860 (IPC) — Section 324, 384
High Courts11 Sept 1940
Sri Padma Kumari Patto Mahadevi Vs Nanda Padhan and Another
Patna High Court · AIR 1941 Patna 219
Limitation Act, 1963 — Section 8Transfer of Property Act, 1882 — Section 123
High Courts11 Sept 1940
Suba Raut Vs Dindeual Choudhury and Others
Patna High Court · AIR 1941 Patna 205
Evidence Act, 1872 — Section 32(5)Specific Relief Act, 1877 — Section 42
High Courts06 Sept 1940
Commissioner of Income Tax Vs Kumar Kamaksha Narain Singh
Patna High Court · AIR 1940 Patna 633(1)
Income Tax Act, 1918 — Section 5(iv)Income Tax Act, 1922 — Section 66(2)
High Courts06 Sept 1940
COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA Vs KUMAR KAMAKSHA NARAIN SINGH, MAHARAJA OF PADMA.
Patna High Court · AIR 1940 Patna 633 : (1940) 8 ITR 563
Income Tax Act, 1961 — Section 12, 9Transfer of Property Act, 1882 — Section 105, 108, 12, 4, 55
High Courts06 Sept 1940
Kusum Kumari Vs Firm Harnath Rai Biriraj
Patna High Court · AIR 1941 Patna 240
Civil Procedure Code, 1908 (CPC) — Section 47, 60
High Courts06 Sept 1940
Divi Bhuneswari Kuer and Another Vs Mt. Sama Kuer and Others
Patna High Court · AIR 1941 Patna 402
High Courts06 Sept 1940
Saidu Khan and Others Vs Gaya Prasad
Patna High Court · AIR 1941 Patna 144
Criminal Procedure Code, 1898 (CrPC) — Section 436Penal Code, 1860 (IPC) — Section 147, 379
High Courts05 Sept 1940
Bhagwat Prasad Vs Fanishdeo Tewari and Others
Patna High Court · AIR 1941 Patna 44
High Courts05 Sept 1940
Lachmi Narayan and Another Vs Nawab Zada Saiyid Muhammad Mehdi and Others
Patna High Court · AIR 1941 Patna 70
Court of Wards Act — Section 51, 6(e)
High Courts05 Sept 1940
Ch. Hanuman Singh and Others Vs Ch. Gaya Singh and Others
Patna High Court · AIR 1941 Patna 145
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 7, 9
High Courts04 Sept 1940
Singheshwar Jha Vs Ajab Lal Mandar and Others
Patna High Court · AIR 1941 Patna 142
Bihar Tenancy Act, 1885 — Section 86Evidence Act, 1872 — Section 91Specific Relief Act, 1877 — Section 42