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Patna High Court judgments, 1940

232 judgments · page 6 of 12

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High Courts13 Aug 1940

Khanta Mandalani and Another Vs Smt. Hem Kumari Debi and Others

Patna High Court · AIR 1941 Patna 29

Chotanagpur Tenancy Act, 1908 — Section 46
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High Courts12 Aug 1940

Kewal Saran Singh Vs Kamla Pati Lal and Others

Patna High Court · AIR 1940 Patna 717

Criminal Procedure Code, 1898 (CrPC) — Section 139, 139A(3)
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High Courts09 Aug 1940

R.S. Sinha Vs Miss Salena Hector

Patna High Court · AIR 1941 Patna 151

Succession Act, 1925 — Section 242, 288(1)(c)
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High Courts07 Aug 1940

Rani Bhuneshwari Kuar Vs The Commissioner of Income Tax

Patna High Court · AIR 1941 Patna 39

Income Tax Act, 1922 — Section 2, 66(3)
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High Courts07 Aug 1940

Kunjbehari Rai Vs Buni Sinha and Others

Patna High Court · AIR 1941 Patna 50

Estates Partition Act, 1897 — Section 119Limitation Act, 1963 — Article 14, 14 Schedule 1
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High Courts07 Aug 1940

RANI BHUBNESHWARI KUAR Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.

Patna High Court · (1940) 8 ITR 550

Income Tax Act, 1922 — Section 2, 66(3)
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High Courts06 Aug 1940

Sagarmal Marwari Vs Bhuthu Ram and Others

Patna High Court · AIR 1941 Patna 99

Bihar Money Lenders Act, 1938 — Section 8Government of India Act, 1935 — Section 100Negotiable Instruments Act, 1881 (NI) — Section 32
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High Courts06 Aug 1940

Mt. Bibi Zalikhan Vs Rama Prasad

Patna High Court · AIR 1941 Patna 45

Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 6, 7
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High Courts05 Aug 1940

Chamru Lal Vs Shyam Sundar Lal and Another

Patna High Court · AIR 1940 Patna 699

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High Courts05 Aug 1940

Cuttack Municipality Vs Surendra Nath Sahu

Patna High Court · AIR 1940 Patna 706

Bihar and Orissa Municipal Act, 1922 — Section 282, 282(1), 291(j)
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High Courts02 Aug 1940

Mt. Saroor Fatima Vs Chaudhury Sheikh Mohammad Safiuddin and Others

Patna High Court · AIR 1941 Patna 49

Provincial Small Cause Courts Act, 1887 — Section 25
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High Courts01 Aug 1940

Sakaldip Rai and Others Vs Emperor

Patna High Court · AIR 1941 Patna 32

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High Courts26 Jul 1940

Santosh Kumar Bose Vs Jaladsashi Devi

Patna High Court · AIR 1941 Patna 18

Succession Act, 1925 — Section 152, 258
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High Courts26 Jul 1940

Chota Nagpur Banking Association Ltd. Vs Radha Gobinda Singh and Others

Patna High Court · AIR 1941 Patna 561

Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 3Government of India Act, 1915 — Section 92(1)Money Lenders Act — Section 11
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High Courts25 Jul 1940

Gopal Mahton and Another Vs Emperor

Patna High Court · AIR 1941 Patna 161

Penal Code, 1860 (IPC) — Section 186, 21
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High Courts25 Jul 1940

Muni Lal Agarwala Vs Public of Bhagalpur

Patna High Court · AIR 1941 Patna 38

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High Courts24 Jul 1940

Sheodhar Prasad Singh and Others Vs Kishun Prasad Singh and Others

Patna High Court · AIR 1941 Patna 4

Partition Act, 1893 — Section 4
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High Courts24 Jul 1940

Jainarain Singh Vs Emperor

Patna High Court · AIR 1941 Patna 9

Penal Code, 1860 (IPC) — Section 499
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High Courts23 Jul 1940

Ram Prasad Singh Vs Radha Panday and Another

Patna High Court · AIR 1941 Patna 37

Specific Relief Act, 1877 — Section 9
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High Courts29 May 1940

Bindeshwari Singh and Others Vs Raghunandan Mahto and Others

Patna High Court · AIR 1940 Patna 559

Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
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