High Courts11 Apr 1940
Kameshwar Singh Bahadur and Others Vs Prasad Singh and Others
Patna High Court · AIR 1940 Patna 692
Public Demands Recovery Act — Section 46
COURT ARCHIVE
Patna High Court judgments, 1940
232 judgments · page 8 of 12
High Courts11 Apr 1940
Harnarain Vs Dayabhai Hira Chand
Patna High Court · AIR 1940 Patna 596
Limitation Act, 1963 — Article 182, 183
High Courts10 Apr 1940
Subedar Mian Vs Sheo Shankar Missir
Patna High Court · AIR 1940 Patna 579
Contract Act, 1872 — Section 70
High Courts09 Apr 1940
Dhanukdhari Singh and Others Vs Ramratan Singh and Others
Patna High Court · AIR 1941 Patna 1
Bihar Money Lenders Act, 1938 — Section 11, 13Limitation Act, 1963 — Section 5
High Courts04 Apr 1940
Gaya Prasad Singh Vs Jagadish Chandra Deo Dhabaldeb
Patna High Court · AIR 1940 Patna 561
Chotanagpur Tenancy Act, 1908 — Section 21, 230, 233
High Courts04 Apr 1940
Akhauri Haliwant Sahay and Another Vs Deo Narain Mali and Others
Patna High Court · AIR 1941 Patna 181
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Limitation Act, 1963 — Section 23, 28
High Courts02 Apr 1940
RAI BAHADUR LOKENATH PRASAD DHANDHANIA Vs COMMISSIONER OF INCOME TAX BIHAR AND ORISSA.
Patna High Court · AIR 1940 Patna 610 : (1940) 8 ITR 369
Income Tax Act, 1961 — Section 2
High Courts02 Apr 1940
Lokenath Prasad Dhandhania Vs Commissioner of Income Tax
Patna High Court · AIR 1940 Patna 610(1)
Income Tax Act, 1961 — Section 2(14), 2(6A)
High Courts02 Apr 1940
Debendra Nath Haldar and Others Vs G.A. Aratoon
Patna High Court · AIR 1941 Patna 139
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 50
High Courts02 Apr 1940
Bankey Benari Prasad and Another Vs Mahendra Prasad and Others
Patna High Court · AIR 1940 Patna 324
Contract Act, 1872 — Section 11, 70
High Courts02 Apr 1940
COMMISSIONER OF INCOME TAX, BIHAR and ORISSA Vs PANDIT DHANESHWARDHAR MISRA.
Patna High Court · AIR 1941 Patna 27 : (1940) 8 ITR 416
Income Tax Act, 1961 — Section 2
High Courts01 Apr 1940
Pirthi Raj Ganesh Das Vs Balmakund Marwari
Patna High Court · AIR 1940 Patna 557
Civil Procedure Code, 1908 (CPC) — Section 50, 51(b), 51(e)
High Courts29 Mar 1940
Hari Prasad Singh and Another Vs Lal Behari Saran Singh and Others
Patna High Court · AIR 1940 Patna 328
Public Demands Recovery Act — Section 26(1), 29
High Courts28 Mar 1940
Chaudhuri Bamdeb Das Vs Collector of Cuttack
Patna High Court · AIR 1940 Patna 304
High Courts28 Mar 1940
Byomkesh Mukharji Vs Madhabji Mepa Maru and Others
Patna High Court · AIR 1940 Patna 609
Contract Act, 1872 — Section 46
High Courts27 Mar 1940
Chhatar Singh Vs Syed Shah Qasim Ghani and Another
Patna High Court · AIR 1940 Patna 673
Bihar Tenancy Act, 1885 — Section 169(1)(c), 173, 67
High Courts18 Mar 1940
Jhari Lal Gope and Others Vs Ramdhikari Missir
Patna High Court · AIR 1940 Patna 668
High Courts15 Mar 1940
Bhikhali Tewary and Others Vs Achaibar Kuer and Others
Patna High Court · AIR 1940 Patna 471
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts15 Mar 1940
Mohamed Habib Vs Emperor
Patna High Court · AIR 1940 Patna 595
Penal Code, 1860 (IPC) — Section 304