High Courts21 Feb 1940
Lalji Singh and Another Vs Balbhadra Prasad
Patna High Court · AIR 1940 Patna 670
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Patna High Court judgments, 1940
232 judgments · page 10 of 12
High Courts15 Feb 1940
Prabhu Ram and Others Vs Rameshwar Prasad Singh Bahadur
Patna High Court · AIR 1940 Patna 420
Transfer of Property Act, 1882 — Section 60, 82
High Courts14 Feb 1940
Suradhani Debi Vs Prolhad Mahi and Others
Patna High Court · AIR 1941 Patna 11
High Courts12 Feb 1940
Jaga Singh and Others Vs Basdeo Singh and Others
Patna High Court · AIR 1940 Patna 581
Bihar Tenancy Act, 1885 — Section 26N, 26O
High Courts12 Feb 1940
Becharam Mallik Vs Khas Joyrampur Colliery
Patna High Court · AIR 1940 Patna 599
Workmens Compensation Act, 1923 — Section 27, 3
High Courts09 Feb 1940
Emperor Vs Dullu Kuer and Another
Patna High Court · AIR 1940 Patna 513
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 457
High Courts09 Feb 1940
Union Committee Vs Sahay Sah and Others
Patna High Court · AIR 1940 Patna 474
Bihar and Orissa Local Self-Government Act, 1885 — Section 118C
High Courts08 Feb 1940
Nathu Chaudhury and Others Vs Emperor
Patna High Court · AIR 1940 Patna 499
Penal Code, 1860 (IPC) — Section 289, 506
High Courts07 Feb 1940
Sampat Lal and Others Vs Kaluram Brijmohan and Others
Patna High Court · AIR 1940 Patna 444
High Courts07 Feb 1940
Commissioners of Arrah Municipality Vs Inder Chand
Patna High Court · AIR 1940 Patna 549
Bihar and Orissa Municipal Act, 1922 — Section 180, 82, 82(1)
High Courts06 Feb 1940
Mathura Singh and Others Vs Palakdhari Rai and Others
Patna High Court · AIR 1940 Patna 512
Limitation Act, 1963 — Section 20(2)
High Courts05 Feb 1940
Mrs. Zohada Begum Saheba Vs Haji Dawood Ayed, Firm and Others
Patna High Court · AIR 1940 Patna 437
High Courts05 Feb 1940
Chhatranath Das and Others Vs Kashinath Das and Others
Patna High Court · AIR 1940 Patna 497
Registration Act, 1908 — Section 17, 49
High Courts02 Feb 1940
Bhuneshwar Prasad and Others Vs Rommoy Roy
Patna High Court · AIR 1940 Patna 492
Chotanagpur Tenancy Act, 1908 — Section 51Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(2)
High Courts02 Feb 1940
Ram Sarup Sah and Others Vs Mukhi Singh and Others
Patna High Court · AIR 1940 Patna 546
Money Lenders Act, 1938 — Section 11, 8
High Courts01 Feb 1940
Saguni Missir Vs Emperor
Patna High Court · AIR 1940 Patna 625
Criminal Procedure Code, 1898 (CrPC) — Section 435, 439Penal Code, 1860 (IPC) — Section 211
High Courts31 Jan 1940
In Re: Madan Kishore and Another
Patna High Court · AIR 1940 Patna 446
Criminal Procedure Code, 1898 (CrPC) — Section 144, 438Penal Code, 1860 (IPC) — Section 188
High Courts31 Jan 1940
Biswanath Dubey Vs Gharbigan Chamar
Patna High Court · AIR 1940 Patna 548
Penal Code, 1860 (IPC) — Section 215, 511
High Courts31 Jan 1940
Gaya Prasad Vs Liquidator Sadr Central Co-operative Society
Patna High Court · AIR 1940 Patna 253
Bihar and Orissa Co-operative Societies Act, 1935 — Section 57(2)
High Courts31 Jan 1940
Satruhan Prasad Singh and Others Vs Udai Pratap Narain Singh and Others
Patna High Court · AIR 1940 Patna 502
Bengal Embankment Act, 1882 — Section 6, 76(b)Criminal Procedure Code, 1898 (CrPC) — Section 144