High Courts30 Jan 1940
Central Co-operative Bank Ltd. Vs Dasrath Pandey
Patna High Court · AIR 1940 Patna 406
COURT ARCHIVE
Patna High Court judgments, 1940
232 judgments · page 11 of 12
High Courts29 Jan 1940
Raja Sri Jyoti Prasad Singh Deo Bahadur Vs Samuel Henry Seddon and Others
Patna High Court · AIR 1940 Patna 516
Succession Act, 1925 — Section 172Transfer of Property Act, 1882 — Section 108
High Courts26 Jan 1940
Bigna Kuer and Others Vs Radha Prasad Rai
Patna High Court · AIR 1940 Patna 585
High Courts26 Jan 1940
Brahmdeo Narayan Vs Brajballabh Prasad and Others
Patna High Court · AIR 1940 Patna 573
Penal Code, 1860 (IPC) — Section 403, 408
High Courts24 Jan 1940
Maksudan Lal Sahu Vs Niranjan Nath Das and Others
Patna High Court · AIR 1940 Patna 494
Chotanagpur Tenancy Act, 1908 — Section 46, 47Limitation Act, 1963 — Section 20(2)
High Courts24 Jan 1940
Inder Chandra and Others Vs Shri Radha Krishna Ji and Another
Patna High Court · AIR 1941 Patna 24
Bengal Tenancy Act, 1885 — Section 20, 21Estates Partition Act, 1897 — Section 99
High Courts24 Jan 1940
Kesrilal Kedia and Another Vs Emperor
Patna High Court · AIR 1940 Patna 373
Criminal Procedure Code, 1898 (CrPC) — Section 438Defence of India Ordinance, 1939 — Section 2(4)(b)
High Courts23 Jan 1940
Ramrup Rai Vs Firm Mahadeo Lal Nathmal
Patna High Court · AIR 1940 Patna 653
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts23 Jan 1940
Baijnath Ram Marwari Vs Rai Kumar Sinha
Patna High Court · AIR 1940 Patna 614
Bihar Tenancy Act, 1885 — Section 177ACivil Procedure Code, 1908 (CPC) — Section 60(1)(c)
High Courts19 Jan 1940
Ajodheya Lal Mahaseth and Another Vs Mahanth Brij Kishore Das
Patna High Court · AIR 1940 Patna 615
Bihar Tenancy Act, 1885 — Section 73Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Jan 1940
Gopal Bux Rai Vs Babu Shyambehari Singh
Patna High Court · AIR 1940 Patna 565
Civil Procedure Code, 1908 (CPC) — Section 69
High Courts19 Jan 1940
Moti Dusadh and Others Vs Emperor
Patna High Court · AIR 1940 Patna 479
Penal Code, 1860 (IPC) — Section 147, 225B, 323
High Courts19 Jan 1940
Shiva Prasad Singh Vs Mandira Kumari Debi
Patna High Court · AIR 1940 Patna 438
Chota Nagpur Encumbered Estates Act, 1876 — Section 12A(1)(a)Limitation Act, 1908 — Article 113
High Courts18 Jan 1940
Maharaja Bahadur Ram Ranbijaya Prasad Singh Vs Kesho Prasad Singh and Another
Patna High Court · AIR 1941 Patna 635
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts18 Jan 1940
Karu Kandu Vs Emperor
Patna High Court · AIR 1940 Patna 410
Criminal Procedure Code, 1898 (CrPC) — Section 109, 109(a)Evidence Act, 1872 — Section 26
High Courts17 Jan 1940
Baij Nath Bhagat Vs Emperor
Patna High Court · AIR 1940 Patna 486
Penal Code, 1860 (IPC) — Section 44, 471
High Courts16 Jan 1940
Hridaysingh Vs Kailash Singh and Others
Patna High Court · AIR 1940 Patna 377
Negotiable Instruments Act, 1881 (NI) — Section 20
High Courts15 Jan 1940
Bansidhar Seth Vs Gopi Lal Seth and Others
Patna High Court · AIR 1940 Patna 480
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 41
High Courts11 Jan 1940
Gopal Das and Others Vs Jageshwari Prasad Narain Deo and Others
Patna High Court · AIR 1940 Patna 259
High Courts11 Jan 1940
Raghunandan Lohar Vs Bachu Singh and Others
Patna High Court · AIR 1940 Patna 475
Civil Procedure Code, 1908 (CPC) — Section 151