High Courts14 Mar 1940
Manlayak Singh Vs Ramkirit and others
Patna High Court · (1940) 03 PAT CK 0019
COURT ARCHIVE
Patna High Court judgments, 1940
232 judgments · page 9 of 12
High Courts13 Mar 1940
Rampratap Marwari Vs Lachman Mistri
Patna High Court · AIR 1940 Patna 623
Provincial Insolvency Act, 1920 — Section 18, 19
High Courts13 Mar 1940
Bishun Prasad Vs Kamta Prasad Misra and Others
Patna High Court · AIR 1940 Patna 275
Bengal Land Revenue Sales Act, 1841 — Section 27
High Courts13 Mar 1940
Bidyadhar Misra and Others Vs Radhashyam Panda and Others
Patna High Court · AIR 1941 Patna 353
High Courts12 Mar 1940
Advocate-General Vs Bhikari Charan Mahanti and Another
Patna High Court · AIR 1940 Patna 588
Penal Code, 1860 (IPC) — Section 114, 379
High Courts11 Mar 1940
Chaudhury Chandra Narain Jha Vs Emperor
Patna High Court · AIR 1940 Patna 603
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 420, 511
High Courts08 Mar 1940
Karnidan Sarda and Another Vs Sailaja Kanta Mitra and Another
Patna High Court · AIR 1940 Patna 683
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts08 Mar 1940
Dwarka Prasad Vs Traders Go-operative Bank Ltd.
Patna High Court · AIR 1940 Patna 552
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 Mar 1940
Suraj Narain Chaudhary Vs Maharajadhiraja Kumar Bisheshwar Singh and Others
Patna High Court · AIR 1940 Patna 707
Transfer of Property Act, 1882 — Section 82
High Courts08 Mar 1940
Rameshwar Nath Vs Naramdeshwar Prasad Narain Singh and Another
Patna High Court · AIR 1940 Patna 627
Transfer of Property Act, 1882 — Section 76, 76(a)
High Courts06 Mar 1940
Babu Upendra Nath Basu Vs Pandaya Gulab Sarkar
Patna High Court · AIR 1940 Patna 264
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 120(2)
High Courts05 Mar 1940
Parameshwar Prasad Vs Walji Chhatri
Patna High Court · AIR 1941 Patna 352
Central Provinces Tenancy Act, 1883 — Section 46, 46(2)
High Courts29 Feb 1940
Emperor Vs Jate Uraon
Patna High Court · AIR 1940 Patna 541
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 304
High Courts29 Feb 1940
Kuer Rai Vs Baburam Kuer and Others
Patna High Court · AIR 1940 Patna 498
Bihar Tenancy Act, 1885 — Section 54(2)
High Courts28 Feb 1940
Harihar Prasad Singh and Others Vs Narsingh Prasad Singh and Others
Patna High Court · AIR 1941 Patna 83
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 11
High Courts28 Feb 1940
Mt. Deorati Kuer Vs Dasarath Dubey and Another
Patna High Court · AIR 1940 Patna 476
Bihar Tenancy Act, 1885 — Article 3 Schedule 3
High Courts27 Feb 1940
Joy Krushna Mohanty and Others Vs Emperor
Patna High Court · AIR 1940 Patna 577
Penal Code, 1860 (IPC) — Section 268, 290
High Courts26 Feb 1940
Luti Singh and Others Vs Ramkirit Singh
Patna High Court · AIR 1941 Patna 105
Criminal Procedure Code, 1898 (CrPC) — Section 145, 421
High Courts26 Feb 1940
Ramnandan Prasad Narayan Singh and Another Vs Chandradip Narain Singh and Others
Patna High Court · AIR 1940 Patna 504
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 28Transfer of Property Act, 1882 — Section 54
High Courts23 Feb 1940
Pandey Ishwar Nath Roy and Another Vs Maharaja Pertapudai Nath Saha Deo and Others
Patna High Court · AIR 1940 Patna 658
Chota Nagpur Tenure-holders Rent Account Act, 1929 — Section 11, 3(xxvii)