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Patna High Court judgments, 1940

232 judgments · page 7 of 12

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High Courts27 May 1940

Tarachand Sah and Others Vs Emperor.

Patna High Court · AIR 1940 Patna 701

Penal Code, 1860 (IPC) — Section 114, 379
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High Courts09 May 1940

Bhajan Singh and Another Vs Motipur Zamindari Co. Ltd.

Patna High Court · AIR 1940 Patna 675

Bihar Tenancy (Amendment) Act, 1937 — Section 9Bihar Tenancy Act, 1885 — Section 67
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High Courts09 May 1940

People''s Co-operative Bank Ltd. Vs Shyam Narain and Another

Patna High Court · AIR 1940 Patna 629

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High Courts09 May 1940

Madhusudan Mahanti Vs Emperor

Patna High Court · AIR 1940 Patna 613

Criminal Procedure Code, 1898 (CrPC) — Section 438
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High Courts07 May 1940

Raja Brajasunder Deb Vs Raja Rajendra Narayan Bhanj Deo

Patna High Court · AIR 1941 Patna 260

Criminal Procedure Code, 1898 (CrPC) — Section 107Religious Endowments Act, 1863 — Section 22
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High Courts07 May 1940

Harihar Prasad Singh and Others Vs Mt. Janak Dulari Kuer and Others

Patna High Court · AIR 1941 Patna 118

Bengal Tenancy Act, 1885 — Section 101, 102
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High Courts07 May 1940

Sunder Mall and Others Vs Lachhmi Tewari and Others

Patna High Court · AIR 1940 Patna 467

Bengal Estates Partition Act, 1876 — Section 94Bihar Tenancy Act, 1885 — Section 22(2)
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High Courts03 May 1940

Mukh Narain Singh and Others Vs Ramlochan Tiwari and Others

Patna High Court · AIR 1941 Patna 147

Limitation Act, 1963 — Article 132, 148Transfer of Property Act, 1882 — Section 95
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High Courts01 May 1940

Tara Prasad Baliasey and Others Vs Baijnath Prasad Baliasey and Another

Patna High Court · AIR 1941 Patna 155

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High Courts01 May 1940

Khimji Poonja and Co. Vs Ratanshi Hirji Bhojraj and Others

Patna High Court · AIR 1941 Patna 43

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High Courts01 May 1940

Gansu Ram and Others Vs Mt. Parvati Kuer

Patna High Court · AIR 1941 Patna 130

Civil Procedure Code, 1908 (CPC) — Section 144
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High Courts29 Apr 1940

Lal Mohan Prasad Vs Govind Sahu and Others

Patna High Court · AIR 1940 Patna 620

Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 41
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High Courts24 Apr 1940

Jograj Mahto and Another Vs Emperor.

Patna High Court · AIR 1940 Patna 696

Penal Code, 1860 (IPC) — Section 225, 323
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High Courts19 Apr 1940

Bairagi Charan Das Vs Sarat Chandra Ghosh and Others

Patna High Court · AIR 1941 Patna 403

Provincial Small Cause Courts Act, 1887 — Section 25Succession Act, 1925 — Section 301
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High Courts17 Apr 1940

Emperor Vs Girdhari Teli

Patna High Court · AIR 1940 Patna 605

Criminal Procedure Code, 1898 (CrPC) — Section 374
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High Courts15 Apr 1940

Shyam Jhulan Prasad Singh and Others Vs Satruhan Prasad Sahi and Others

Patna High Court · AIR 1940 Patna 703

Bihar Tenancy Act, 1885 — Section 188, 25(a)
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High Courts15 Apr 1940

Ramphal Sahu and Others Vs Babu Satdeo Jha and Another

Patna High Court · AIR 1940 Patna 346

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High Courts12 Apr 1940

N.L. Carrick Vs Emperor

Patna High Court · AIR 1941 Patna 395

Penal Code, 1860 (IPC) — Section 147, 323
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High Courts12 Apr 1940

Tika Sao and Others Vs Hari Lal and Others

Patna High Court · AIR 1940 Patna 385

Transfer of Property Act, 1882 — Section 92
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High Courts12 Apr 1940

Bhagwan Dass Ramprosad Vs Secretary of State

Patna High Court · AIR 1941 Patna 157

Civil Procedure Code, 1908 (CPC) — Section 60(1)(i), 60(1)(k)
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