High Courts04 Sept 1940
Jagannath Kishore Lal Singh Deo Vs Bipan Mahato and Others
Patna High Court · AIR 1941 Patna 116
Limitation Act, 1963 — Article 131
COURT ARCHIVE
Patna High Court judgments, 1940
232 judgments · page 5 of 12
High Courts03 Sept 1940
Wazir Sahu and Another Vs Munshi Das
Patna High Court · AIR 1941 Patna 109
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts03 Sept 1940
Raj Ranjan Prasad Sinha and Others Vs Khobhari Lal and Others
Patna High Court · AIR 1941 Patna 90
Bengal Tenancy Act, 1885 — Section 69Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts02 Sept 1940
Jaigobind Prasad Sahu Vs Mt. Hiria
Patna High Court · AIR 1941 Patna 433
Contract Act, 1872 — Section 19ANegotiable Instruments Act, 1881 (NI) — Section 118
High Courts30 Aug 1940
Ram Behari Sahai and Others Vs Binda Prasad and Another
Patna High Court · AIR 1941 Patna 394
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
High Courts30 Aug 1940
Jowala Prasad Vs Harihar Prasad and Others
Patna High Court · AIR 1941 Patna 106
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts28 Aug 1940
Kosho Bania Vs Emperor
Patna High Court · AIR 1941 Patna 26
Evidence Act, 1872 — Section 105, 106Penal Code, 1860 (IPC) — Section 243
High Courts23 Aug 1940
Lal Pari Vs Janki Rai and Others
Patna High Court · AIR 1940 Patna 718
Money Lenders Act — Section 11, 13, 14
High Courts23 Aug 1940
Ram Lal Sahu and Another Vs Mt. Bibi Zohra and Others
Patna High Court · AIR 1941 Patna 228
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144Registration Act, 1908 — Section 49
High Courts19 Aug 1940
Gajadhar Bhagat and Others Vs Moti Chand Bhagat
Patna High Court · AIR 1941 Patna 108
Civil Procedure Code, 1908 (CPC) — Section 2Limitation Act, 1963 — Section 5
High Courts16 Aug 1940
Syed Shah Masood Ahmad and Others Vs Bikan Mahuri and Others
Patna High Court · AIR 1941 Patna 6
High Courts16 Aug 1940
Kusum Kamini Debya Vs Raja Jagdish Chandra Deo Dhabal Deb and Another
Patna High Court · AIR 1941 Patna 13
Transfer of Property Act, 1882 — Section 108, 108(o)
High Courts15 Aug 1940
Rai Krishna Bahadur Vs Ganga Prasad Sah and Others
Patna High Court · AIR 1941 Patna 35
Bengal Tenancy Act, 1885 — Section 3(2)
High Courts15 Aug 1940
Janak Singh and Others Vs Emperor
Patna High Court · AIR 1942 Patna 444
Penal Code, 1860 (IPC) — Section 147, 149, 326
High Courts15 Aug 1940
Mahabir Prasad Vs Jugal Kishore Prasad and Others
Patna High Court · AIR 1941 Patna 447
High Courts15 Aug 1940
Gokul Chandra Nandi and Others Vs Sribodh Chandra Banerji
Patna High Court · AIR 1941 Patna 48
Criminal Procedure Code, 1898 (CrPC) — Section 33Penal Code, 1860 (IPC) — Section 143, 65
High Courts14 Aug 1940
Binraj Marwari and Others Vs Ram Sahai Mahto and Others
Patna High Court · AIR 1941 Patna 408
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts14 Aug 1940
Mt. Basumati Kuer Vs Mt. Harbansi Kuer and Another
Patna High Court · AIR 1941 Patna 95
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 100
High Courts14 Aug 1940
Bharat Dube Vs Emperor
Patna High Court · AIR 1941 Patna 51
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 307
High Courts13 Aug 1940
Radha Mohan Ahir and Another Vs Emperor
Patna High Court · AIR 1941 Patna 138
Penal Code, 1860 (IPC) — Section 215